COURT ARCHIVE

Madras High Court judgments, 2011

5,053 judgments · page 161 of 253

High Courts12 Apr 2011Allowed

M. Suganthi Vs The Assistant Commissioner of Central Excise, Pollachi Division

Madras High Court · (2011) 23 STR 7 : (2011) 31 STT 537 : (2011) 40 VST 433

Central Motor Vehicles Rules, 1989 — Rule 128Finance Act, 1994 — Section 65, 65(51), 65(77), 65(78), 66(3)Motor Vehicles Act, 1988 — Section 2(40), 2(43), 2(7), 72(2), 74

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High Courts12 Apr 2011Dismissed

M. Chokkalingam and Others Vs The Secretary to Government, Food and Consumer Protection Department and Others

Madras High Court · (2011) 04 MAD CK 0126

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High Courts12 Apr 2011Dismissed

Sathishkumar Vs The District Collector and The Tahsildar

Madras High Court · (2011) 04 MAD CK 0109

Tamil Nadu Patta Pass Book Act, 1983 — Section 12, 13

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High Courts12 Apr 2011Dismissed

S.M. Abul Barakath Vs The Headmaster cum Correspondent, St. Francis Xavier Higher Secondary School, The District Educational Officer and The Chief Educational Officer

Madras High Court · (2011) 04 MAD CK 0108

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 420, 498(A)Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 21(1), 22, 22(3)

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High Courts12 Apr 2011

K. Vargeesh Vs The District Collector, The Assistant Director of Panchayat Collectorate and The Executive Officer

Madras High Court · (2011) 04 MAD CK 0107

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High Courts12 Apr 2011Dismissed

Chidambaram Shipcare Pvt. Ltd. Vs The Presiding Officer and M. Baskar

Madras High Court · (2011) WritLR 734

Industrial Disputes Act, 1947 — Section 2, 25T, 25U, 2A, 33Industrial Employment (Standing Orders) Act, 1946 — Section 3, 5Industrial Employment (Standing Orders) Central Rules, 1946 — Rule 14(4)

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High Courts12 Apr 2011Dismissed

S. Nallthambi Vs Jaya, Saraswathy and Thamarai Shankar

Madras High Court · (2011) 04 MAD CK 0100

Civil Procedure Code, 1908 (CPC) — Section 34Specific Relief Act, 1963 — Section 13(d)

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High Courts12 Apr 2011

Anthony Styles Vs The Commercial Tax Officer and The Assistant Commissioner (CT)

Madras High Court · (2011) 04 MAD CK 0098

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High Courts12 Apr 2011

Anthony Garments Pvt. Ltd. Vs The Commercial Tax Officer and The Assistant Commissioner (CT)

Madras High Court · (2011) 04 MAD CK 0097

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High Courts12 Apr 2011Dismissed

Tvl. Saravana Agencies Vs Appellate Deputy Commissioner (CT) VI (FAC) and The Assistant Commissioner (CT)

Madras High Court · (2011) 04 MAD CK 0096

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High Courts12 Apr 2011

S. Chinna Durai Vs The District Collector and The Block Development Officer

Madras High Court · (2011) 04 MAD CK 0094

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High Courts12 Apr 2011Allowed

R. Gowri and Others Vs T. Revathi, Selvaraj and Saroja

Madras High Court · (2011) 04 MAD CK 0088

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High Courts12 Apr 2011Dismissed

Dhan Laxmi Stationers and Zerox Vs The Commissioner of Customs (Seaport-Imports), The Additional Commissioner of Customs GR-5A and The Director General of Foreign Trade and Ex-Officio Additional Secretary to the Government of India Ministry of Commerce and Industry Department of Commerce

Madras High Court · (2011) 04 MAD CK 0072

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High Courts12 Apr 2011Dismissed

A. Kumar Vs The State

Madras High Court · (2011) 04 MAD CK 0033

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts12 Apr 2011Dismissed

Elumalai Vs Hari Krishnan and Others

Madras High Court · (2011) 04 MAD CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 151, 378, 386Penal Code, 1860 (IPC) — Section 307, 324, 34, 341

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High Courts11 Apr 2011Dismissed

V. Periannan Vs The District Collector and The Special Tahsildar, ADW

Madras High Court · (2011) 04 MAD CK 0511

Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4(1), 48B, 5

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High Courts11 Apr 2011Dismissed

P. Baskar Vs Commissioner of Income Tax

Madras High Court · (2012) 340 ITR 560

Income Tax Act, 1961 — Section 269SS, 271D, 273B, 276DD

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High Courts11 Apr 2011Dismissed

The Bank of New York Mellon Vs Pyramid Saimira Theatre Ltd.

Madras High Court · (2011) 04 MAD CK 0470

Companies Act, 1956 — Section 433(1), 434(1), 439(1)

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High Courts11 Apr 2011Dismissed

K. Vembu Vs Chief Educational Officer

Madras High Court · (2011) 04 MAD CK 0453

Administrative Tribunals Act, 1985 — Section 17Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Constitution of India, 1950 — Article 141

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High Courts11 Apr 2011Dismissed

The Management Tamil Nadu State Transport Corporation Limited Vs The Presiding Officer Labour Court and P. Pitchai

Madras High Court · (2011) 04 MAD CK 0427

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2(A)

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