High Courts21 Apr 2011
Administrator, Subrmaniya Siva Co-operative Sugar Mills Ltd. Vs M. Rajenderan and State by Sub-Inspector of Police, A. Pallipatti Police Station
Madras High Court · (2011) 3 Crimes 317
Penal Code, 1860 (IPC) — Section 381
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 156 of 253
High Courts21 Apr 2011
Manickammal and Others Vs Malliga and Others
Madras High Court · (2011) 8 RCR(Criminal) 1048
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Transfer of Property Act, 1882 — Section 52
High Courts21 Apr 2011Dismissed
The Commandant, Tamil Nadu Special Police, III Battalion Vs Mrs. Suseela and Vinodkumar
Madras High Court · (2011) 04 MAD CK 0037
High Courts20 Apr 2011
A. Abdul Munaf Vs State of Tamil Nadu
Madras High Court · (2011) 04 MAD CK 0510
Penal Code, 1860 (IPC) — Section 279, 337
High Courts20 Apr 2011Dismissed
R.K.S. Sivasankaran Vs The Managing Director, The Chief Accounts Manager-cum-Secretary, Tamil Nadu Tourism Corporation Ltd, Tamil Nadu Tourism Complex and The Regional Manager (Madurai), Hotel Tamil Nadu
Madras High Court · (2011) 04 MAD CK 0466
Arbitration and Conciliation Act, 1996 — Section 5Constitution of India, 1950 — Article 226
High Courts20 Apr 2011Dismissed
Polycoat Industries Vs Commercial Tax Officer and Another
Madras High Court · (2011) 46 VST 391
Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(3)(b), 3(4)
High Courts20 Apr 2011
Tharangini Sound Technics Vs State of Tamil Nadu
Madras High Court · (2011) 46 VST 297
Tamil Nadu General Sales Tax Act, 1959 — Section 12(5)(iii), 7A, 7A(1)(a)
High Courts20 Apr 2011Dismissed
Kaliappan @ Chinnakaliappan Vs Chidambaranthan Gounder
Madras High Court · (2011) 5 MLJ 774 : (2011) 4 RCR(Civil) 163
Easements Act, 1882 — Section 13, 4, 41
High Courts20 Apr 2011Allowed
Jamila Beevi Vs K. Mariammal
Madras High Court · (2011) 5 LW 280
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Apr 2011Dismissed
G. Rengarajan Vs The State of Tamilnadu and Others
Madras High Court · (2011) 04 MAD CK 0415
High Courts20 Apr 2011Allowed
Karuppuswami and Others Vs State
Madras High Court · (2011) 04 MAD CK 0386
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts20 Apr 2011Dismissed
Krishnan Vs Anusuya and Shanmugam
Madras High Court · (2011) 04 MAD CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts20 Apr 2011
State of Tamil Nadu Vs Nippon Enterprises
Madras High Court · (2012) 47 VST 56
High Courts20 Apr 2011
Narayanan Vs Kuppan and Others
Madras High Court · (2011) 04 MAD CK 0347
Civil Procedure Code, 1908 (CPC) — Section 12(3)
High Courts20 Apr 2011Allowed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Ganesan, Matheswari and Babi
Madras High Court · (2011) 04 MAD CK 0331
High Courts20 Apr 2011Allowed
Shree Maha Ganesa Vidyasala Middle School Vs Director of Elementary Education, District Elementary Educational Officer and Assistant Elementary Educational Officer
Madras High Court · (2011) 8 MLJ 131
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 18A, 18A(1), 34, 34(1)Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 19
High Courts20 Apr 2011Dismissed
E. Ashok Kumar Vs HDFC Bank Ltd.
Madras High Court · (2011) 04 MAD CK 0273
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 19(1), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 153, 160
High Courts20 Apr 2011Dismissed
B. Renuka and Darmendra Pratap Yadav The Managing Director Tamil Nadu Housing Board Vs Ashok Dongre, IAS The Secretary to the Government Housing and Urban Development Department
Madras High Court · (2011) 04 MAD CK 0251
High Courts20 Apr 2011Allowed
Salem Textiles Ltd. and R. Prabhakaran Vs Simpson and General Finance Co. Ltd.
Madras High Court · (2011) 04 MAD CK 0250
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16
High Courts20 Apr 2011Dismissed
E. Jebamani Vs Government of TamilNadu
Madras High Court · (2011) 04 MAD CK 0246
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Tamil Nadu Pension Rules, 1978 — Rule 23, 26