High Courts26 Apr 2011
M.S. Rupeena Vs Parveen Kumar Sharma and State
Madras High Court · (2011) 3 Crimes 333
Penal Code, 1860 (IPC) — Section 417
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 153 of 253
High Courts26 Apr 2011
Tvl. Sidhi Sales Corporation Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 04 MAD CK 0216
Tamil Nadu Value Added Tax Act, 2006 — Section 39(15)
High Courts26 Apr 2011
Tvl. We Win Knit Exports Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 04 MAD CK 0200
High Courts26 Apr 2011
Mahavir Metals India Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 04 MAD CK 0199
High Courts26 Apr 2011
The Idol of A/m Kamakala Kameshwarar Temple Vs Sri Siddaraja Manicka Prabha Temple
Madras High Court · (2011) 8 RCR(Civil) 346
Trusts Act, 1882 — Section 46, 47, 48, 50, 51
High Courts26 Apr 2011Allowed
C. Perumal Konar and K. Baskaran Vs The State of Tamil Nadu
Madras High Court · (2011) 04 MAD CK 0153
Land Acquisition Act, 1894 — Section 4(1)Tamil Nadu Town and Country Planning Act, 1971 — Section 38
High Courts26 Apr 2011Dismissed
T. Lenin Vs The Commissioner for Agriculture, The Director of Employment and Training Department, The Joint Director of Agriculture Department and The District Employment Officer, The Employment and Training Dept.
Madras High Court · (2011) 04 MAD CK 0148
High Courts26 Apr 2011
The Management of Metropolitan Transport Corporation Ltd. Vs S. Gnanamurthy and The Presiding Officer, I Additional Labour Court
Madras High Court · (2011) 04 MAD CK 0147
High Courts26 Apr 2011Dismissed
Madhukar Duggirala Vs Shobha Duggirala
Madras High Court · (2011) 04 MAD CK 0146
High Courts26 Apr 2011Dismissed
K. Jeyabarathi Vs The Secretary to Government, Home (Prison-I) Department and The Inspector General of Prisons
Madras High Court · (2011) 04 MAD CK 0133
Constitution of India, 1950 — Article 309
High Courts26 Apr 2011Dismissed
G. Manimegalai Vs The Inspector General of Registration, The District Revenue Officer (Stamps) and The Sub Registrar
Madras High Court · (2011) WritLR 939
Stamp Act, 1899 — Section 47A(1), 47A(3)
High Courts26 Apr 2011
Manas Auto Coppier Machine Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs and The Director General of Foreign Trade and Ex Officio Additional Secretary to Government of India Ministry of Commerce and Industry Department of Commerce
Madras High Court · (2011) 04 MAD CK 0080
High Courts26 Apr 2011
Shreepal Silk and Sarees Vs Customs Excise and Service Tax Appellate Tribunal, (South Zonal Bench) and The Commissioner of Customs (Seaport-Imports)
Madras High Court · (2011) 04 MAD CK 0073
High Courts26 Apr 2011Dismissed
Mummatham Potrum Athilinga Vinayagar Thirukoil Trust Vs Tamil Nadu Housing Board and The State of Tamil Nadu
Madras High Court · (2011) 04 MAD CK 0027
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts26 Apr 2011
S. Nagarajan Vs Union of India (UOI)
Madras High Court · (2011) 04 MAD CK 0019
High Courts26 Apr 2011
The Senior Manager (P) Union Bank of India Vs The Presiding Officer Central Government Industrial and Smt. T. Parvathy
Madras High Court · (2011) 04 MAD CK 0008
Industrial Disputes Act, 1947 — Section 2, 25F, 25F(2), 25G, 25H
High Courts26 Apr 2011Dismissed
The New India Assurance Company Ltd. Vs A. Thangaraj, S.H. Mahaboob and New India Assurance Company Limited
Madras High Court · (2011) 04 MAD CK 0001
High Courts25 Apr 2011Allowed
GMMCO Limited Vs The Government of Tamil Nadu and Others
Madras High Court · (2011) 04 MAD CK 0492
High Courts25 Apr 2011
Ford India Pvt. Ltd. Vs Assistant Commr. of C. EX., Chennai
Madras High Court · (2011) 272 ELT 353
Central Excise Rules, 1944 — Rule 13, 173Q, 18, 57A, 57AACentral Excises and Salt Act, 1944 — Section 11AA, 2, 35EE, 35G, 37CENVAT (Credit) Rules, 2001 — Rule 13, 2F, 3, 4
High Courts25 Apr 2011Dismissed
Sudalaikannan and Sornakala Vs Lakshmipriya and Others
Madras High Court · (2011) 04 MAD CK 0413