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Madras High Court judgments, 2011

5,053 judgments · page 120 of 253

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High Courts29 Jun 2011Dismissed

Huavei Telecommunications India Private Limited Vs Superintendent of Customs-Authorised Officer, Flextronics Special Economic Zone, The Commissioner of Customs (Appeals) and The Commissioner of Central Excise (Appeals)

Madras High Court · (2011) 06 MAD CK 0326

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High Courts29 Jun 2011Dismissed

TNSTC Staff Federation Vs The Manager Director TNSTC (Madurai) Ltd., The General Manager, TNSTC (Madurai) Ltd., The General Manager, TNSTC (Kumbakonam) Limited and The Joint Commissioner of Labour, Labour Department

Madras High Court · (2011) 06 MAD CK 0325

Industrial Disputes Act, 1947 — Section 12(3)
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High Courts29 Jun 2011Dismissed

The Managing Director, Tamil Nadu State Transport Corporation, (Coimbatore) Ltd. Vs K. Shanmugam

Madras High Court · (2011) 06 MAD CK 0322

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High Courts29 Jun 2011Dismissed

FDC Limited Vs G. Nagarajan and The Presiding Officer Labour Court

Madras High Court · (2011) 06 MAD CK 0321

Industrial Disputes Act, 1947 — Section 17B
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High Courts29 Jun 2011Allowed

T. Selvaraj Vs The Presiding Officer Labour Court, The Secretary, Kalkulam Vilavoncode Taluk Co-Operative Marketing Society and The President, Kalkulam Vilavoncode Taluk Co-Operative Marketing Society

Madras High Court · (2011) 06 MAD CK 0270

Industrial Disputes Act, 1947 — Section 12(4), 25(2), 25(F), 25(J), 25B
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High Courts29 Jun 2011Allowed

The Deputy Secretary Tamil Nadu Public Service Commission Vs Vijayaraj, The Registrar, Thiruvallur University and V. Suseela

Madras High Court · (2011) 7 MLJ 423

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High Courts29 Jun 2011

V. Gavaskar Vs The Revenue Divisional Officer and The Inspector of Police

Madras High Court · (2011) 06 MAD CK 0062

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High Courts29 Jun 2011Dismissed

Dr. S. Kavitha Vs The State of Tamil Nadu and The Secretary Medical Council of India

Madras High Court · (2011) 06 MAD CK 0057

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 50
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High Courts29 Jun 2011Dismissed

P. Bhazeer Vs The Special Commissioner and Commissioner of Revenue Administration and The District Collector

Madras High Court · (2011) 06 MAD CK 0053

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High Courts29 Jun 2011Dismissed

R. Jaya Kumar and M. Ganesh Kumar Vs The Government of Tamil Nadu, The Arbitrator cum Deputy Registrar of Chits, Sree Gokulam Chit and Finance Company (P) Ltd. and R. Vellingri

Madras High Court · (2011) 06 MAD CK 0034

Chit Funds Act, 1982 — Section 70
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High Courts28 Jun 2011Dismissed

Universal Industrial Suppliers Vs The Commercial Tax Officer

Madras High Court · (2011) 06 MAD CK 0561

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High Courts28 Jun 2011Dismissed

Accel Limited, Third Floor. No.75, Nelson Manickam Road, Chennai 600 029 and Accel Tele. Net Limited 171, SFI Complex, Valluvar Kottam High Road, Nungambak-kam, Chennai-34 Vs The Inspector General of Registration, Santhome High Road, Chennai 600 004 and The Sub Registrar, Office of the Sub Registrar, Kodambakkam, Chennai 600 024

Madras High Court · (2011) WritLR 811

Constitution of India, 1950 — Article 23, 5Registration Act, 1908 — Section 17(1), 35, 47A(2), 49Transfer of Property Act, 1882 — Section 53, 53A
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High Courts28 Jun 2011

Arumughan Vs The Superintending Engineer, The Divisional Engineer and The Assistant Engineer MEDC (South) TNEB

Madras High Court · (2011) 06 MAD CK 0555

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts28 Jun 2011Allowed

Gladys Devavaram Vs S. Subbiah and K.S. Sundararajan

Madras High Court · (2011) 06 MAD CK 0544

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 2Limitation Act, 1963 — Article 54
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High Courts28 Jun 2011Dismissed

Rishi Matriculation Higher Secondary School Vs The Government of Tamilnadu

Madras High Court · (2011) 06 MAD CK 0529

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 112(1), 112(2), 116
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High Courts28 Jun 2011Dismissed

C.S. Asha Chithra Vs The State of Tamil Nadu

Madras High Court · (2011) 06 MAD CK 0513

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High Courts28 Jun 2011Dismissed

CWE (N) MES National Employees Union Vs The Government of India and Others

Madras High Court · (2011) 06 MAD CK 0469

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High Courts28 Jun 2011Dismissed

Adhiparasakthi College of Engineering Vs The State of Tamilnadu

Madras High Court · (2011) 06 MAD CK 0466

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 112(1), 112(2)
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High Courts28 Jun 2011Dismissed

Makers Pharma Private Limited Vs The Assistant Commissioner (CT) (FAC)

Madras High Court · (2011) 06 MAD CK 0465

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High Courts28 Jun 2011Dismissed

Approved Travel Agents Welfare Association of Trichy Vs Union of India (UOI) The Passport Officer and The Manager Tata Consultancy Services

Madras High Court · (2011) 06 MAD CK 0449

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