High Courts19 Jun 2008Dismissed
The Special Tahsildar (LA), Adi Dravidar Welfare Vs Mallika
Madras High Court · (2008) 06 MAD CK 0045
Land Acquisition Act, 1894 — Section 18, 23(1A), 4(1), 6, 7
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 65 of 116
High Courts19 Jun 2008Dismissed
Palanisamy S. Vs Management of Jyothi Bus Transport and Another
Madras High Court · (2008) 3 LLJ 670
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25, 25F, 33C(2)Tamil Nadu Industrial Disputes Rules, 1958 — Rule 61, 62, 63, 77
High Courts19 Jun 2008Dismissed
D. Srinivasan Naicker Vs The Secretary Home (Prisons), Government of Tamil Nadu and The Superintendent of Prison, Madurai Central Jail
Madras High Court · (2008) 06 MAD CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16(2), 18, 20, 64
High Courts19 Jun 2008
Velmurugan Vs State
Madras High Court · (2008) CriLJ 4511
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120, 201, 302, 363, 364
High Courts18 Jun 2008Allowed
P. Kulanthaivel Vs The District Collector and District Magistrate Villupuram District, Villupuram and The State
Madras High Court · (2008) 2 LW(Cri) 921
High Courts18 Jun 2008
G.R. Kalyani Vs Salem Sri Ramavilas Chit Co. Pvt. Ltd. and 8 others
Madras High Court · (2008) 06 MAD CK 0151
High Courts18 Jun 2008Dismissed
Commissioner of Income Tax Vs Carborandum Universal Ltd.
Madras High Court · (2008) 219 CTR 202 : (2009) 177 TAXMAN 347
Income Tax Act, 1961 — Section 36(1)
High Courts18 Jun 2008Allowed
H.K.M. and Co., Sikandhar and Illias Vs Dhakshinamoorthy and Sons
Madras High Court · (2008) 06 MAD CK 0031
High Courts18 Jun 2008Dismissed
Commissioner of Income Tax Vs Omega Forwarders P. Ltd.
Madras High Court · (2009) 316 ITR 342
Income Tax Act, 1961 — Section 36(1), 36(2)
High Courts18 Jun 2008Dismissed
G. Girija Vs Assistant Director (Panchayats) and others
Madras High Court · (2009) 120 FLR 450
High Courts18 Jun 2008Dismissed
G. Girija Vs Assistant Director (Panchayat), Kancheepuram and others
Madras High Court · (2009) 120 FLR 221
High Courts17 Jun 2008Dismissed
Rishab Investments Vs The Motor Vehicles Inspector, Grade-I, The Regional Transport Officer and Inspector of Police
Madras High Court · (2008) 06 MAD CK 0129
Motor Vehicles Act, 1988 — Section 192(A), 66, 88(8)Penal Code, 1860 (IPC) — Section 379Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 3, 6
High Courts17 Jun 2008Dismissed
Sambath Kumar Vs State
Madras High Court · (2009) CriLJ 520
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts17 Jun 2008Dismissed
The Special Tahsildar (Land Acquisition) Vs K. Selvaraj
Madras High Court · (2008) 06 MAD CK 0101
Land Acquisition Act, 1894 — Section 18, 4, 4(1)
High Courts17 Jun 2008
The Branch Manager, National Insurance Company Limited Vs Mariyappan and A. Mani
Madras High Court · (2008) 06 MAD CK 0096
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts17 Jun 2008Dismissed
R. Sethu and Velmurugan Vs State
Madras High Court · (2008) 06 MAD CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts17 Jun 2008Dismissed
Commissioner of Income Tax Vs Sardarmal Kothari
Madras High Court · (2008) 217 CTR 414 : (2008) 302 ITR 286
Income Tax Act, 1961 — Section 54F
High Courts17 Jun 2008Allowed
G. Rajadurai Vs M. Bose and The United India Insurance Company Limited
Madras High Court · (2008) 06 MAD CK 0058
Penal Code, 1860 (IPC) — Section 279, 337
High Courts17 Jun 2008
S. Suresh Vs M.C. Subramanian
Madras High Court · (2008) 06 MAD CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 41