Industrial Disputes Act, 1947 — Section 18(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47Workmens Compensation Act, 1923 — Section 30, 4

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High Courts23 Jun 2008Dismissed

M. Kandasamy and 12 others Vs A. Rajendran and 23 others T.G. Varadaraju Vs M. Kandasamy and 36 others Ranganath Konar and 3 others Vs A. Rajendran and 30 others

Madras High Court · (2008) 06 MAD CK 0133

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Hindu Minority and Guardianship Act, 1956 — Section 8Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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High Courts23 Jun 2008Dismissed

Dr. A.C. Mohan and T. Rajan Vs Food Inspector, Division No. 134, Zone 9, Corporation of Chennai, Chennai

Madras High Court · (2008) 2 LW(Cri) 1105

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High Courts23 Jun 2008Allowed

R. Govindan and Others Vs The Management of Bharat Heavy Electricals Limited

Madras High Court · (2008) 06 MAD CK 0071

Apprentices Act, 1961 — Section 12(3), 22(1), 22(2)

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High Courts23 Jun 2008Allowed

The Manager, United India Insurance Co. Ltd. Vs Smt. Pappathi, U. Arumugam and M.A. Aneez Smt. Pappathi, U. Arumugam and M.A. Aneez Vs The Manager, United India Insurance Co. Ltd.

Madras High Court · (2008) 06 MAD CK 0054

Motor Vehicles Act, 1939 — Section 96(1)Motor Vehicles Act, 1988 — Section 149Workmens Compensation Act, 1923 — Section 4(1)

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High Courts23 Jun 2008Dismissed

G. Selvin Vs Uchimalai

Madras High Court · (2008) 06 MAD CK 0047

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 2, Order 7 Rule 7Registration Act, 1908 — Section 17(1)

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High Courts23 Jun 2008Dismissed

Chendur Forgings (P) Ltd. Vs Bhandari Interstate Carriers

Madras High Court · AIR 2008 Mad 218 : (2008) 44 CTC 75 : (2008) 2 CTLJ 169 : (2008) 3 LW 519

Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 16

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High Courts23 Jun 2008

The Chennai Kancheepuram Thiruvallur Districts Film Distributors Association Vs The District Registrar, Central Madras and Others

Madras High Court · (2008) 06 MAD CK 0017

Tamil Nadu Societies Registration Act, 1975 — Section 16, 16(3), 25(2), 35, 36Tamil Nadu Societies Registration Rules, 1978 — Rule 14, 17(2)

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High Courts23 Jun 2008Allowed

Prahalath Jasmathiya Vs V. Sankaran and United India Insurance Co. Ltd., No. 38, Anna Salai, Chennai - 2

Madras High Court · (2008) 06 MAD CK 0004

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High Courts20 Jun 2008

Medical Council of India Vs Karpaga Vinayaga Institute of Medical Sciences and Research Centre run by Karpaga Vinayaga Educational Trust

Madras High Court · (2008) 06 MAD CK 0102

Indian Medical Council Act, 1956 — Section 10A

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High Courts20 Jun 2008Allowed

Siliconlabs Private Limited Vs Tamil Nadu Medical Services Corporation Limited

Madras High Court · (2008) 06 MAD CK 0082

Constitution of India, 1950 — Article 14, 226

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High Courts20 Jun 2008Dismissed

Razeena Begum and Farsana Begum Vs Pudukottai Municipality

Madras High Court · (2009) 1 MLJ 42 : (2008) WritLR 804

Tamil Nadu District Municipalities Act, 1920 — Section 117A, 345, 81, 82, 89Tamil Nadu District Municipalities Rules, 1920 — Rule 15, 30, 31, 32, 33

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High Courts20 Jun 2008Allowed

Allied Industries Vs Employees' State Insurance Corporation and Another

Madras High Court · (2008) 119 FLR 570 : (2009) 1 LLJ 805

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7AEmployees State Insurance Act, 1948 — Section 45A

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High Courts19 Jun 2008Dismissed

The Branch Manager, Oriental Insurance Co. Ltd. Vs A. Sekar and Others

Madras High Court · (2006) ACJ 2498

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Motor Vehicles Act, 1939 — Section 147, 149, 170, 95(2)

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High Courts19 Jun 2008

A.V.M. Textiles Vs Commercial Tax Officer

Madras High Court · (2008) 16 VST 7

Constitution of India, 1950 — Article 226

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High Courts19 Jun 2008Dismissed

National Insurance Company Ltd. Vs Jabakani Bakiam, Ebenezer Latha, Evangeline Geetha and Thangaperumal

Madras High Court · (2008) 06 MAD CK 0059

Motor Vehicles Act, 1988 — Section 165Penal Code, 1860 (IPC) — Section 120B, 302, 304A, 307, 34

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