High Courts07 Jul 2008Dismissed
ITC Ltd. Vs Industrial Tribunal and Others
Madras High Court · (2008) 119 FLR 284 : (2009) 1 LLJ 90
Industrial Disputes Act, 1947 — Section 33(2)
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 60 of 116
High Courts07 Jul 2008Dismissed
S. Parvathi, Muthukumar and M. Gunaseeli Vs The Collector, Chennai District, Singaravelar Maligai, Rajaji Salai, Chennai-1, The District Revenue Officer, Singaravelar Maligai, Rajaji Salai, Chennai-1 and J. Inder Chand Nahar
Madras High Court · (2008) 07 MAD CK 0120
High Courts07 Jul 2008Dismissed
Commissioner of Income Tax Vs A.M. Mohan Babu
Madras High Court · (2008) 07 MAD CK 0101
Income Tax Act, 1961 — Section 132, 139, 142, 158BB, 158BD
High Courts07 Jul 2008Dismissed
Annai Flour Mills Private Limited Vs The State of Tamil Nadu
Madras High Court · (2009) 1 CTC 813
High Courts07 Jul 2008Dismissed
Commissioner of Income Tax Vs Speciality Paper Co.
Madras High Court · (2009) 316 ITR 415
Income Tax Act, 1961 — Section 143
High Courts07 Jul 2008Allowed
T.T. Krishnamachari and Co. Vs Joint Sub-registrar-I and Another
Madras High Court · (2008) 144 CompCas 708 : (2009) 2 MLJ 245
Companies Act, 1956 — Section 394, 394(1), 394(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18, 18(4), 18(6A), 19(3)Stamp Act, 1899 — Section 2(14), 2(2), 3
High Courts04 Jul 2008Dismissed
F. Sheik Hussain Vs Faridha Banu
Madras High Court · (2008) 07 MAD CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts04 Jul 2008Dismissed
Thakur Bherwani, Partner, M/s. Neetha Exports Vs T.N.A. Krishnan and K.P.M. Lakshmi
Madras High Court · (2008) 07 MAD CK 0092
Workmens Compensation Act, 1923 — Section 1, 15B, 30
High Courts04 Jul 2008Allowed
S.P. Kaveri Achi Vs C.T. Ramasamy
Madras High Court · AIR 2008 Mad 235 : (2008) 3 LW 462
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9, 141Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 222
High Courts04 Jul 2008Dismissed
Commissioner of Customs Vs Edhayam Frozen Foods and CESTAT, South Zonal Bench
Madras High Court · (2008) 133 ECC 275 : (2008) 159 ECR 275 : (2008) 230 ELT 225
Agricultural Produce Cess Act, 1940 — Section 3, 5ACustoms Act, 1962 — Section 129, 130Marine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 2
High Courts04 Jul 2008Dismissed
Naseer Vs Balaji and Suresh
Madras High Court · (2008) 07 MAD CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jul 2008Allowed
M/s Asian Paints (India) Limited, 89, G.N.T. Road, Ponni Amman Medu, Madhavaram, Chennai-600110 Vs M/s. Macneil and Magor Limited, No. 768, Mount Road, Chennai-600002, M/s Kilburn Engineering Ltd., Malvika Centre, IV Floor, 144, Kodambakkam High Road, Chennai-600034 and M/s. Pentasia Chemicals Ltd., East Coast Chambers, 92, G.N. Chetty Road, T. Nagar, Chennai-600017
Madras High Court · (2008) 07 MAD CK 0134
High Courts03 Jul 2008Dismissed
P. Murugesan Vs Director of Income Tax (Investigation) and Others
Madras High Court · (2009) 222 CTR 619
Income Tax Act, 1961 — Section 120, 131, 132, 132A, 132B
High Courts03 Jul 2008Allowed
S. Dilli and Others Vs Commercial Tax Officer and Another
Madras High Court · (2009) 19 VST 393
Transfer of Property Act, 1882 — Section 100
High Courts03 Jul 2008
The Special Tahsildar (LA-II), Tamil Nadu Housing Board Scheme, Madras-35 Vs Alamelammal and 6 others
Madras High Court · (2008) 07 MAD CK 0117
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts03 Jul 2008
India Cements Capital and Finance Limited Vs Shree Balaji Industries and Another
Madras High Court · (2008) 4 ARBLR 216 : (2008) 3 LW 436
High Courts03 Jul 2008Dismissed
Narsey Brothers Vs Nithyalakshmi Textiles Mills Pvt. Ltd.
Madras High Court · (2008) 144 CompCas 446 : (2009) 1 CompLJ 356 : (2008) 3 LW 719
Companies Act, 1956 — Section 433, 434(1), 439(2)
High Courts03 Jul 2008
The Manager The National Insurance Co. Ltd., J.N. Street, Pondicherry Vs Vedavalli @ Vedanayagi, Thirunavookkarasu (late minor now attained majority) and Raniammal
Madras High Court · (2008) 07 MAD CK 0006
Motor Vehicles Act, 1988 — Section 11(1), 173
High Courts02 Jul 2008
C. Ananda Sundaraman Vs C. Thirupurasundari
Madras High Court · (2008) 07 MAD CK 0129
High Courts02 Jul 2008
Jayammal and 9 others Vs V. Kumar and 4 others
Madras High Court · (2008) 07 MAD CK 0121
Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(1), 16(3)