High Courts10 Jul 2008Dismissed
Saraswathy and 3 others Vs Varalakshmi and 8 others
Madras High Court · (2008) 07 MAD CK 0073
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 59 of 116
High Courts10 Jul 2008Dismissed
Commissioner of Central Excise Vs CESTAT, South Zonal Bench and Sunpack
Madras High Court · (2008) 159 ECC 292 : (2008) 159 ECR 292 : (2008) 230 ELT 209
Central Excises and Salt Act, 1944 — Section 11A, 11AB, 35E(2)CENVAT (Credit) Rules, 2002 — Rule 12, 13, 8, 8(1)
High Courts10 Jul 2008Allowed
Thangavelpillai Vs Periyasamy Udayar
Madras High Court · (2008) 07 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 9, Order 9 Rule 9(2)
High Courts09 Jul 2008Dismissed
Radha Devi and Deepak Ddalmia Vs Mahendra Prasad Dalmia, Triveni Dalmia, Sitaram Dalmia and Vijay Kumar Dalmia
Madras High Court · (2008) 07 MAD CK 0135
Hindu Succession Act, 1956 — Section 30, 6, 8
High Courts09 Jul 2008
R.S. Sivaswami Vs S. Soundrammal
Madras High Court · (2008) 07 MAD CK 0132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 7, 148A
High Courts09 Jul 2008
National Insurance Co. Ltd. Vs Chennaiammal and Others
Madras High Court · (2010) ACJ 1907 : (2008) 4 LW 495
Motor Vehicles Act, 1988 — Section 147
High Courts09 Jul 2008Dismissed
The Tamilnadu Industrial Investment Corporation Limited Vs Sudarsanam Industries
Madras High Court · AIR 2009 Mad 15 : (2008) 3 LW 714
Contract Act, 1872 — Section 128, 129, 130
High Courts09 Jul 2008Dismissed
Commissioner of Income Tax Vs Smt. Shoba Ramalingam
Madras High Court · (2008) 07 MAD CK 0100
Income Tax Act, 1961 — Section 132, 139, 142, 158BB, 158BD
High Courts09 Jul 2008
Skypak Service Specialities Ltd. Vs Shaw Wallace and Co. Ltd.
Madras High Court · (2009) 3 LW 103
Consumer Protection Act, 1986 — Section 6Interest Act, 1978 — Section 3(1)
High Courts09 Jul 2008
N. Selvaraj Vs E. Mohanraj
Madras High Court · (2008) CriLJ 4032
Contempt of Courts Act, 1971 — Section 11
High Courts09 Jul 2008Dismissed
Commissioner of Income Tax Vs Aswini Fisheries Ltd.
Madras High Court · (2008) 07 MAD CK 0065
Income Tax Act, 1961 — Section 143, 80HHC, 80I
High Courts08 Jul 2008Dismissed
K.S. Sripathi, IAS Vs The Central Administrative Tribunal, The Union of India and The Chief Secretary, Government of Tamilnadu
Madras High Court · (2008) 07 MAD CK 0138
Constitution of India, 1950 — Article 227
High Courts08 Jul 2008Dismissed
Commissioner of Income Tax Vs Indbank Housing Ltd.
Madras High Court · (2009) 224 CTR 297
Income Tax Act, 1961 — Section 143, 147
High Courts08 Jul 2008Dismissed
UAS Pharmaceuticals Pty. Ltd. and Another Vs Ajantha Pharma Ltd.
Madras High Court · (2009) 41 PTC 234
High Courts08 Jul 2008
K.S. Viruthambal Vs The Special Tahsildar (LA) Krishna Water Supply Project
Madras High Court · (2008) 07 MAD CK 0080
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 18, 23, 23(1), 34, 4(1)
High Courts08 Jul 2008
Pay and Accounts Officer Vs Income Tax Officer
Madras High Court · (2008) 219 CTR 197 : (2010) 251 ELT 510 : (2009) 316 ITR 197
Income Tax Act, 1961 — Section 192, 201(1), 201(1A)Limitation Act, 1963 — Section 5
High Courts08 Jul 2008Dismissed
Commissioner of Income Tax Vs Apex Laboratories P. Ltd.
Madras High Court · (2010) 320 ITR 498
Income Tax Act, 1961 — Section 139, 139(1), 142, 142(1), 271B
High Courts08 Jul 2008Dismissed
Commissioner of Income Tax Vs Tamil Nadu Road Development Co. Ltd. (No. 1)
Madras High Court · (2009) 316 ITR 380
Income Tax Act, 1961 — Section 35D
High Courts08 Jul 2008Dismissed
S. Merriton Zachari Raj Vs The Government of Tamil Nadu and The Correspondent, Cathedral Higher Secondary School
Madras High Court · (2008) 07 MAD CK 0016
Constitution of India, 1950 — Article 14, 21A
High Courts08 Jul 2008Dismissed
Commissioner of Income Tax Vs Excel Finance
Madras High Court · (2010) 326 ITR 537