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Madras High Court judgments, 2007

3,127 judgments · page 90 of 157

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High Courts05 Jun 2007Dismissed

P. Saraswathy Vs The District Elementary Educational Officer, The Assistant Elementary Educational Officer and The Secretary/Correspondent, Hindu Middle School

Madras High Court · (2007) 5 MLJ 155

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 21(1), 22, 22(3)
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High Courts05 Jun 2007Dismissed

Procon Systems Pvt. Ltd. Vs The Income Tax Officer

Madras High Court · (2008) 296 ITR 636

Income Tax Act, 1961 — Section 10B, 143(1), 143(3), 147, 260A
Read judgment
High Courts05 Jun 2007Dismissed

MMTC Ltd. Vs S. Albert and Co. and Mr. Justice Swamidurai, Sole Arbitrator

Madras High Court · (2007) 06 MAD CK 0001

Arbitration Act, 1940 — Section 20, 30Arbitration and Conciliation Act, 1996 — Section 21, 31(3), 34
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High Courts04 Jun 2007Dismissed

R. Kandasamy Vs Marammal and Others

Madras High Court · (2007) 06 MAD CK 0232

Evidence Act, 1872 — Section 68
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High Courts04 Jun 2007Dismissed

Jayalakshmi and Gnanambal Vs Govindammal and Others

Madras High Court · (2007) 06 MAD CK 0230

Read judgment
High Courts04 Jun 2007Dismissed

Rachayee Ammal, Kaliammal, Chellammal and Palaniammal Vs Kaliannan, Saradambal and Special Office, Salem Co-operative Sugar Mill V. Palaniammal Vs Kaliannan, Saradambal and Veerappan

Madras High Court · (2007) 06 MAD CK 0229

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 30, 63
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High Courts04 Jun 2007Dismissed

K.M. Gopi Vs Solayappan and Others

Madras High Court · (2007) 06 MAD CK 0228

Contract Act, 1872 — Section 7Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 53A
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High Courts04 Jun 2007Dismissed

Karuppanna Udayar and Leelavathy Vs Muthusamy and Others

Madras High Court · (2007) 06 MAD CK 0208

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
Read judgment
High Courts04 Jun 2007

Commissioner of Income Tax Vs B. Amrithalakshmi

Madras High Court · (2007) 213 CTR 121 : (2008) 300 ITR 78

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 260A
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High Courts04 Jun 2007Dismissed

Commissioner of Income Tax Vs Vijaya Kumar Nahar

Madras High Court · (2007) 06 MAD CK 0139

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High Courts04 Jun 2007

Godrej Sara Lee Ltd. Vs The Commissioner of Central Excise, The Joint Commissioner of Central Excise, Deputy Commissioner of Central Excise (Drawbacks) and Assistant Commissioner of Customs (Drawback)

Madras High Court · (2007) 120 ECC 22 : (2007) 146 ECR 22 : (2007) 216 ELT 683

Customs Act, 1962 — Section 75
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High Courts04 Jun 2007Dismissed

Commissioner of Income Tax Vs Elgi Finance Ltd.

Madras High Court · (2007) 293 ITR 357

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 260A
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High Courts04 Jun 2007Dismissed

Senthil Kumar Vs Battalion (No. 5) (Thalavai) Tamil Nadu Special Protection and The Director General of Police

Madras High Court · (2007) 06 MAD CK 0088

Constitution of India, 1950 — Article 14
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High Courts04 Jun 2007

Palaniammal, Veerakumar and A. Narayanasamy Gounder Vs Sundarambal, Devathal and Palaniammal

Madras High Court · (2007) 06 MAD CK 0084

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 114, 68Succession Act, 1925 — Section 63
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High Courts04 Jun 2007Dismissed

Byragi Mutt Sri Venkatesa Perumal Temple Vs Indirani Ammal and Others

Madras High Court · (2007) 06 MAD CK 0083

Hindu Marriage Act, 1955 — Section 16, 16(3)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 109Transfer of Property Act, 1882 — Section 122, 123
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High Courts04 Jun 2007

Govindaswamy Udayar Vs Rojavathymedakar and Others

Madras High Court · (2007) 06 MAD CK 0082

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
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High Courts04 Jun 2007Dismissed

Mohammed Sultan (died) and Others Vs N. Vedantham

Madras High Court · (2007) 06 MAD CK 0078

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
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High Courts04 Jun 2007

S.N. Rajasekaran Vs 4 P Corporation

Madras High Court · (2007) 06 MAD CK 0076

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High Courts04 Jun 2007Disposed Off

Sundaram Spinning Mills (P) Ltd. Vs The Joint Commissioner of Income Tax, Special Range

Madras High Court · (2008) 296 ITR 535

Income Tax Act, 1961 — Section 143(3), 201(1A), 260A
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High Courts04 Jun 2007

The Commissioner of Wealth Tax and The Commissioner of Gift Tax Vs C.R.K. Swamy (since deceased represented by Legal Representatives Josephine Adhilakshmi and Others)

Madras High Court · (2008) 296 ITR 645

Income Tax Act, 1961 — Section 143, 256
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