High Courts09 Jun 2007Dismissed
Sreyas Sripal and Mr. T.P. Anand Vs Upasana Finance Limited
Madras High Court · (2007) 06 MAD CK 0099
Civil Procedure Code, 1908 (CPC) — Section 51
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 87 of 157
High Courts09 Jun 2007Dismissed
T. Arumugam Vs The Deputy Chief Engineer, OB Zone R. Ayyasamy Vs The Chief Engineer T. Arumugam and R. Ayyasamy Vs The General Manager Mines-I, Neyveli Lignite Corporation Ltd., The Enquiry Officer, Deputy General Manager, Personal and Administration Department and The Appellate Authority
Madras High Court · (2007) 06 MAD CK 0073
High Courts09 Jun 2007Dismissed
N. Benjamin Franklin, Member, Immanuel Lutheran Church, Y. Tamilselvan, Navalkaddu Luthern Church and Rev. C.H. Alfred Pastor, Calvary Lutheran Church Vs India Evangelical Lutheran Church and Others
Madras High Court · (2007) 06 MAD CK 0046
High Courts08 Jun 2007Dismissed
Union of India (UOI) Vs Best Cast Construction Pvt. Ltd., Sri N.R. Rajasekaran, Financial Advisor and Chief Accounts Officer (Construction-I), Southern Railway, Sri V. Somasundaram, Chief Track Engineer/Track Procurement and Machine Control, Southern Railway and Sir P. Sriram, Chief Bridge Engineer, Southern Railway
Madras High Court · (2007) 06 MAD CK 0200
Arbitration and Conciliation Act, 1996 — Section 34, 9Constitution of India, 1950 — Article 226
High Courts08 Jun 2007Dismissed
State of Tamil Nadu Vs Premier Litho Works and Another
Madras High Court · (2009) 25 VST 203
High Courts08 Jun 2007Allowed
New India Assurance Co. Ltd. Vs P. Chelladurai and Others
Madras High Court · (2008) ACJ 2394
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 304A
High Courts08 Jun 2007Dismissed
Commissioner of Income Tax Vs Heera Financial Services Ltd.
Madras High Court · (2007) 212 CTR 532 : (2008) 298 ITR 245
Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 143(3), 32, 33, 33(1)
High Courts08 Jun 2007Dismissed
State of Tamil Nadu Vs Orient Packaging Industries and Another
Madras High Court · (2009) 26 VST 394
High Courts08 Jun 2007Allowed
The Assistant Commissioner of Central Excise, Preventive Unit Vs Builders Industries and C. Mallikeswaran, Managing Partner, Builders Industries
Madras High Court · (2007) 216 ELT 355
Central Excise Rules, 1944 — Rule 10, 173B, 173C, 173F, 173GCentral Excises and Salt Act, 1944 — Section 9(1)(2)Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8), 207, 313
High Courts08 Jun 2007Dismissed
Mohammed Hussain Vs The State and Nasar Ali
Madras High Court · (2007) 06 MAD CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 174(3), 313Penal Code, 1860 (IPC) — Section 306
High Courts08 Jun 2007Dismissed
Commissioner of Income Tax Vs A.V. Thomas Exports Ltd.
Madras High Court · (2008) 296 ITR 603
High Courts08 Jun 2007
P. Kandasamy Vs Neyveli Lignite Corporation Ltd.
Madras High Court · (2007) 4 ARBLR 28 : (2007) 3 CTC 680 : (2007) 3 LW 1005 : (2007) 4 MLJ 860
Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 2(1), 34, 36Civil Procedure Code, 1908 (CPC) — Section 10, 151, 2(4)
High Courts08 Jun 2007Dismissed
Arun Kapur and Vinay Kumari Vs Atul Kapur
Madras High Court · (2007) 06 MAD CK 0043
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 44
High Courts08 Jun 2007Dismissed
Rajeswari @ Linda Vs Sadhu Lancontirth, Clause Danabeur and Atmaniketan Trust
Madras High Court · (2007) 06 MAD CK 0034
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Jun 2007Dismissed
The Union territory of Pondicherry Vs M. Latuchumanan and The Deputy Inspector General, Central Bureau of Investigations
Madras High Court · (2007) 06 MAD CK 0211
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 323, 341, 353, 357, 506
High Courts07 Jun 2007Dismissed
Mr. A. Samiappan Vs The District Registrar and Others
Madras High Court · (2007) 06 MAD CK 0207
Constitution of India, 1950 — Article 226Tamil Nadu Societies Registration Act, 1975 — Section 36, 37
High Courts07 Jun 2007
Mr. A. Samiappan Vs The District Registrar
Madras High Court · (2007) 06 MAD CK 0166
Constitution of India, 1950 — Article 226Tamil Nadu Societies Registration Act, 1975 — Section 36, 37
High Courts07 Jun 2007Dismissed
Hindustan Lever colony Residents Welfare Association Vs District Collector and Executive Officer, Pammal Town Panchayat
Madras High Court · (2007) 06 MAD CK 0165
High Courts07 Jun 2007Dismissed
Commissioner of Income Tax Vs Rajaram Mills P. Ltd.
Madras High Court · (2008) 302 ITR 10
Income Tax Act, 1961 — Section 2(11), 260A, 32(1), 41(2)
High Courts07 Jun 2007Dismissed
Sadhaya Carriers Pvt. Ltd. and Mrs. Thilakavathi Vs Mr. B.K. Barve, Advocate, High Court and Tata Motors Ltd.
Madras High Court · (2007) 06 MAD CK 0138
Arbitration and Conciliation Act, 1996 — Section 25, 34