High Courts30 Jul 2007
Krishna Gounder Vs Arjuna gounder and Others
Madras High Court · (2007) 07 MAD CK 0118
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 64 of 157
High Courts30 Jul 2007
S.P. Shanmugam Vs A. Padmanabhan
Madras High Court · (2007) 07 MAD CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 207Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts30 Jul 2007Dismissed
R. Rukmani Ammal Vs State of Tamil Nadu
Madras High Court · (2007) 07 MAD CK 0098
Penal Code, 1860 (IPC) — Section 307, 336, 341, 384, 397Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 2
High Courts30 Jul 2007Dismissed
P. Subbulakshmi Vs State of Tamil Nadu and Others
Madras High Court · (2007) 3 LW 959 : (2007) 6 MLJ 919
Constitution of India, 1950 — Article 154, 226, 243A, 324, 329Tamil Nadu District Municipalities Act, 1920 — Section 3(29A), 3CC, 3CC(1), 41
High Courts30 Jul 2007Dismissed
The Commissioner of Income Tax Vs Balaji Hotels and Enterprises Ltd.
Madras High Court · (2009) 311 ITR 389
Finance Act, 1976 — Section 2, 2(9)Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 23A, 260A
High Courts30 Jul 2007Allowed
P. Sankara Narayanan, Proprietor, Shri Bhuvaneswari Films Vs State of Tamil Nadu
Madras High Court · AIR 2007 Mad 317 : (2007) 3 LW 946 : (2007) 9 VST 401
Constitution of India, 1950 — Article 14, 15, 19, 31(2), 38Tamil Nadu Entertainments Tax Act, 1939 — Section 3(3A), 4, 4B, 4D, 4E
High Courts30 Jul 2007Dismissed
Girirajan Vs Mohanammal
Madras High Court · (2007) 07 MAD CK 0074
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts30 Jul 2007Dismissed
V. Krishnamoorthy Vs Bharathi Raja, Shanthi and The Inspector of Police
Madras High Court · (2007) 07 MAD CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 401, 401(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 201, 203, 302, 380
High Courts30 Jul 2007
G. Chandrasekaran, R. Kannan and R. Narendran Vs D. Ramesh, D. Jaishankar, D. Bhaskar and D. Sathish @ D. Sathyanarayanan
Madras High Court · (2007) 07 MAD CK 0024
Succession Act, 1925 — Section 232, 255, 276
High Courts30 Jul 2007
Murali Doss Vs Smt. B. Saroja Ammal and Others
Madras High Court · (2007) 07 MAD CK 0007
Transfer of Property Act, 1882 — Section 123
High Courts27 Jul 2007
Daisy Vs State
Madras High Court · (2007) 07 MAD CK 0250
Tamil Nadu Prison Manual Rules — Rule 831
High Courts27 Jul 2007Dismissed
E.S.I. Corporation Vs R.P.M. Engineers and Others
Madras High Court · (2007) 115 FLR 1010 : (2008) 1 LLJ 235
Employees State Insurance Act, 1948 — Section 2(9), 44, 45, 45(2), 45A
High Courts27 Jul 2007Dismissed
The Regional Director, E.S.I. Corporation Vs Skiltek Engineers
Madras High Court · (2007) 07 MAD CK 0086
Employees State Insurance Act, 1948 — Section 45A, 45A(1), 45B, 75
High Courts27 Jul 2007Allowed
Arumugam and Others Vs Venkatasubba Reddiar, Vanasatchi and Subbulakshmi
Madras High Court · (2007) 07 MAD CK 0083
Pondicherry Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1)
High Courts27 Jul 2007Allowed
D.K. Bhaskaran Vs Barton Trust B.P.V. Classic Tea Factory Pvt. Ltd. and D.K. Bhaskaran Vs Forbes and Company Tea Brokers
Madras High Court · (2007) 5 CTC 198 : (2007) 6 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Jul 2007Allowed
R. Veeramani Vs K. Natarajan
Madras High Court · (2007) 07 MAD CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts27 Jul 2007Dismissed
Senthamil Selvan Vs State
Madras High Court · (2007) 07 MAD CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 313, 357(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts27 Jul 2007Dismissed
K. Balakrishnan Vs Hotel Tamilnadu
Madras High Court · (2008) 1 LLJ 612
High Courts27 Jul 2007
Jayanthiammal Vs S. Dhanasekar and D. Sankar Raj
Madras High Court · (2007) 07 MAD CK 0062
High Courts27 Jul 2007Allowed
Mr. P.R. Chandran Vs Rajendra Paper Sores
Madras High Court · (2007) 07 MAD CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 311, 91Negotiable Instruments Act, 1881 (NI) — Section 139