High Courts18 Dec 2007Dismissed
V. Umayal Vs State
Madras High Court · (2007) 12 MAD CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 61Minimum Wages Act, 1948 — Section 20(5), 22
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 4 of 157
High Courts18 Dec 2007Allowed
Saravanan @ Saravanakumar Vs M. Sankaran and M/s. United India Insurance Company Ltd.
Madras High Court · (2007) 12 MAD CK 0247
High Courts18 Dec 2007Dismissed
K. Meenakshi Vs S. Mohana
Madras High Court · (2008) CriLJ 1781
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 256, 256(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Dec 2007Allowed
Syndicate Bank Vs S.R. Subramaniam
Madras High Court · (2007) 12 MAD CK 0209
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Dec 2007Dismissed
P. Jayaprakash Kannan Vs The Superintendent of Police
Madras High Court · (2007) 12 MAD CK 0184
High Courts18 Dec 2007
Premier Plass Pack Limited Vs The Central Bank of India
Madras High Court · (2007) 12 MAD CK 0171
High Courts18 Dec 2007
The Oriental Insurance Company Ltd. Vs Baamini and Others
Madras High Court · (2007) 12 MAD CK 0166
Motor Vehicles Act, 1988 — Section 170
High Courts18 Dec 2007Dismissed
Pankaj Kumar Nevatia Vs Pradeep Kumar Nevatia and Others
Madras High Court · (2008) 2 CTC 186 : (2008) 4 MLJ 36
Arbitration Act, 1940 — Section 17, 30, 33
High Courts18 Dec 2007Dismissed
Commissioner of Income Tax-I Vs Vijayashree Finance and Investment Co. Pvt. Ltd.
Madras High Court · (2008) 216 CTR 191
Income Tax Act, 1961 — Section 115J
High Courts18 Dec 2007Allowed
Singaram Vs Leelavathi Achi
Madras High Court · (2007) 12 MAD CK 0139
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1963 — Section 30
High Courts18 Dec 2007
S. Srinivasan Vs Union of India (UOI) and Others The Union Public Service Commission Vs S. Srinivasan and Others
Madras High Court · (2007) 12 MAD CK 0118
Constitution of India, 1950 — Article 14, 16, 309
High Courts18 Dec 2007Dismissed
Mr. Virendra Singh Malik and Others Vs A. Ramachandran and Others
Madras High Court · (2007) 12 MAD CK 0114
Indian Forest Service (Cadre) Rules, 1966 — Rule 9(2)Indian Forest Service (Regulation of Seniority) Rules, 1968 — Rule 4(4)Forest Service (Regulation of Seniority) Rules, 1997 — Rule 3(2)
High Courts18 Dec 2007Dismissed
The Commissioner of Income Tax Vs Jayasakthi Benefit Fund Limited
Madras High Court · (2007) 12 MAD CK 0099
Income Tax Act, 1961 — Section 269D, 269SS, 271AA, 271B, 271BA
High Courts18 Dec 2007Dismissed
Prof. D. Kannammal Vs Smt. Renuga Palanisamy
Madras High Court · (2008) 1 LW(Cri) 324
Criminal Procedure (Amendment) Act, 2005 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Dec 2007Dismissed
N. Kuttalingam and Others Vs The State of Tamil Nadu and The Nagercoil Municipality
Madras High Court · (2008) 3 MLJ 624
Civil Procedure Code, 1908 (CPC) — Section 80(1), 80(2)Tamil Nadu Land Encroachment Act, 1905 — Section 14, 6, 7
High Courts18 Dec 2007
The Branch Manager, The New India Assurance Company Ltd. Vs Mohammed Fathima, Amaravathi, The Proprietor, Palanimurugan Transport Co. Ltd. and The Branch Manager, Oriental Insurance Co. Ltd.
Madras High Court · (2008) 3 MLJ 628
High Courts18 Dec 2007Dismissed
K.T. Kannan Vs K.K. Nagananthini
Madras High Court · (2008) 3 MLJ 698
Constitution of India, 1950 — Article 136Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 494
High Courts18 Dec 2007Dismissed
Rengan Vs Veerappan and Pichai
Madras High Court · (2007) 12 MAD CK 0036
High Courts18 Dec 2007Dismissed
Kurshed Sharfudeen and S. Hafez Khadar Ibrahim Vs IBP Company Ltd., The Divisional Manager, IBP Company Ltd. and The Indian Oil Corporation Ltd.
Madras High Court · (2007) 12 MAD CK 0025
High Courts17 Dec 2007Dismissed
Paridhan Exports Vs The Assistant Commissioner of Income Tax
Madras High Court · (2008) 215 CTR 541
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148