High Courts30 Oct 2007Allowed
T. Danial Manickaraj Vs The State
Madras High Court · (2007) 10 MAD CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 5(1), 7
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 31 of 157
High Courts29 Oct 2007Allowed
SIV Industries Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2008) 306 ITR 114 : (2009) 148 TAXMAN 442
Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 143(3), 263, 32, 32(1), 34Income Tax Rules, 1962 — Rule 8
High Courts29 Oct 2007Allowed
Siv Industries Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2009) 178 TAXMAN 442
Income Tax Act, 1922 — Section 10(1), 10(2)(iv), 10(2)(vi)Income Tax Act, 1961 — Section 10(2)(vi), 143(3), 263, 32, 32(1)
High Courts29 Oct 2007Dismissed
Union of India (UOI) and Others Vs Central Administrative Tribunal, Additional Bench and Mr. P.S. Krishnamurthy, Jt. Chief Inspector of Factories (on adhoc basis) Union of India (UOI) and The Additional Secretary to Government (Labour) Vs Central Administrative Tribunal, Additional Bench and Union Public Service Commission
Madras High Court · (2007) 10 MAD CK 0115
Constitution of India, 1950 — Article 14, 16
High Courts29 Oct 2007
Jayakumar Vs Vijaya Rani
Madras High Court · (2007) 10 MAD CK 0114
Hindu Marriage Act, 1955 — Section 13(1)
High Courts29 Oct 2007Dismissed
Commissioner of Income Tax Vs Vinbros and Company
Madras High Court · (2008) 218 CTR 634 : (2008) 221 ELT 353 : (2009) 177 TAXMAN 217
Central Excises and Salt Act, 1944 — Section 2Income Tax Act, 1961 — Section 32A, 80IB, 80IB(2), 80IB(4)
High Courts29 Oct 2007Dismissed
C. Gopalan and Others Vs The State of Tamil Nadu, The Tamil Nadu Agro Engineering and Service Co-operative Federation Ltd. and The Registrar of Co-operative Societies
Madras High Court · (2007) 10 MAD CK 0112
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25(F), 25FFF, 25NTamil Nadu Corporation Engineering and Water Supply Subordinate Service Rules, 1996 — Rule 3, 4
High Courts26 Oct 2007
Southern Agro Engine (P) Ltd. Vs Union of India (UOI) and Another
Madras High Court · (2008) 215 CTR 470 : (2008) 170 TAXMAN 468
Income Tax Act, 1961 — Section 200, 40
High Courts26 Oct 2007Allowed
Krishna Alloy Steels Vs Registrar, Tamil Nadu Taxation Special Tribunal and Another
Madras High Court · (2008) 13 VST 424
Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(2), 12(3), 3(3)
High Courts26 Oct 2007Dismissed
V. Gurusamy Vs The Director General of Police, The Commissioner of Police, The Deputy Superintendent of Police, Armed Reserve and The Registrar, Tamil Nadu State Administrative Tribunal, High Court Premises
Madras High Court · (2007) 10 MAD CK 0118
Constitution of India, 1950 — Article 311(2)Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 55A
High Courts26 Oct 2007
The Managing Director, Makkal Tholai Thodarpu Kuzhuman Ltd. Vs Mrs. V. Muthulakshmi
Madras High Court · (2007) 5 CTC 694 : (2007) 4 LW 942 : (2007) 6 MLJ 1152
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227
High Courts26 Oct 2007Dismissed
V. Balakrishnan Vs State of Tamil Nadu
Madras High Court · (2007) 10 MAD CK 0116
Constitution of India, 1950 — Article 226Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts26 Oct 2007Dismissed
Metro Machinery Traders Vs Union of India (UOI) and Others
Madras High Court · (2007) 10 MAD CK 0065
Arbitration and Conciliation Act, 1996 — Section 9Contract Act, 1872 — Section 17, 23, 65Customs Act, 1962 — Section 111, 2(33)
High Courts26 Oct 2007
S. Samuthiram Vs The Tamil Nadu Administrative Tribunal
Madras High Court · (2007) 10 MAD CK 0064
Penal Code, 1860 (IPC) — Section 509
High Courts26 Oct 2007Dismissed
R. Venkatachalapathy Vs The Senior Manager, Indian Overseas Bank
Madras High Court · (2007) 6 MLJ 1329 : (2008) WritLR 1
Penal Code, 1860 (IPC) — Section 201, 380, 406, 420
High Courts26 Oct 2007Allowed
P. Durai and Others Vs State by Inspector of Police
Madras High Court · (2007) 10 MAD CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240
High Courts26 Oct 2007
The Sub Registrar, Registration Department and Others Vs R. Rama and The Tamil Nadu Small Industries Development Corporation Ltd.
Madras High Court · (2008) 3 LW 351 : (2008) 1 MLJ 825 : (2008) WritLR 260
Stamp Act, 1899 — Section 47A
High Courts25 Oct 2007Dismissed
Dhananjaya Boards (P) Ltd. Vs Industries Commissioner and Director of Industries and Commerce and Others
Madras High Court · (2009) 23 VST 438
High Courts25 Oct 2007Dismissed
C. Sakthivel Vs The Commissioner, Kovilpatti Municipality, The Junior Engineer, Kovilpatti Municipality, The Municipal Council (Appellate), Kovilpatti Municipality and The State of Tamil Nadu
Madras High Court · (2007) 10 MAD CK 0137
Electricity Act, 1910 — Section 24
High Courts25 Oct 2007Dismissed
Mrs. R. Mallika Vs R. Rajagopal
Madras High Court · (2007) 6 MLJ 1337
Hindu Marriage Act, 1955 — Section 13(1)