High Courts19 Jan 2007Allowed
Shri Someshwara Spun Pvt. Ltd. Vs Tamil Nadu Electricity Board
Madras High Court · (2007) 01 MAD CK 0121
Electricity Act, 1910 — Section 24
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 150 of 157
High Courts19 Jan 2007Dismissed
Krishnasamy Vs K. Arunan and Aru. Mohanambal
Madras High Court · (2007) 01 MAD CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 200, 313Penal Code, 1860 (IPC) — Section 109, 494, 499, 500
High Courts19 Jan 2007Dismissed
N. Kunjithapatham (died) and Others Vs Tamil Nadu Small Scale Industries Corporation
Madras High Court · (2007) 01 MAD CK 0117
High Courts19 Jan 2007
United India Insurance Co. Ltd. Vs A. Chandran, Subramaniam and K. Subramaniam
Madras High Court · (2007) 01 MAD CK 0067
High Courts19 Jan 2007
S. Parthasarathy Vs State
Madras High Court · (2007) 01 MAD CK 0056
Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420
High Courts19 Jan 2007
Tamil Nadu State Transport Corporation Ltd. Vs T.M. Krishnaprasad
Madras High Court · (2007) 2 ACC 61
High Courts18 Jan 2007Dismissed
Muthu Vs Chinnaswamy and Others
Madras High Court · (2007) 01 MAD CK 0256
Hindu Succession Act, 1956 — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts18 Jan 2007Dismissed
The Licensee, Lakshmi Theatre Vs The State
Madras High Court · (2007) 01 MAD CK 0253
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 8(A)
High Courts18 Jan 2007Dismissed
Naseema Vs Shareefa
Madras High Court · (2007) 1 LW(Cri) 383
Criminal Procedure Code, 1973 (CrPC) — Section 243, 293(1), 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jan 2007
Meenakshi Ammal and Others Vs N. Karunanidhi and Others
Madras High Court · (2008) ACJ 2381
High Courts18 Jan 2007
Sakhi Finance Ltd. Vs Commissioner of Income Tax
Madras High Court · (2007) 212 CTR 445
Income Tax Act, 1961 — Section 145, 256(1), 4
High Courts18 Jan 2007Dismissed
Deenadayalan S. and Others Vs Chairman, Port Trust and Others
Madras High Court · (2007) 2 LLJ 776
High Courts18 Jan 2007
Hajira Beevi, H. Mohamadu Mustaffa and Nilopher Nisha Begam Vs R. Saraswathi, S. Chandrakumar, Suganyakumar and T. Vijayalakshmi
Madras High Court · (2007) 4 CTC 120 : (2007) 5 MLJ 336
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts18 Jan 2007Dismissed
Commissioner of Income Tax Vs Saravana Spinning Mills P. Ltd.
Madras High Court · (2007) 292 ITR 655
High Courts18 Jan 2007Allowed
The Secretary, Madras Race Club, Chennai Vs Saraswathy Kailasam, Lakshmi Vaidyanathan and A.S. Subbramaniam
Madras High Court · (2007) 01 MAD CK 0031
Constitution of India, 1950 — Article 14Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 10(2)(vii), 10(3)(1)(i), 10(3)(a)(iii), 23
High Courts18 Jan 2007
T. Narayanan Vs Power Grid Corporation (India) Limited
Madras High Court · (2009) WritLR 562
Constitution of India, 1950 — Article 14, 300AElectricity Act, 2003 — Section 164, 51Penal Code, 1860 (IPC) — Section 188
High Courts12 Jan 2007
N. Balasubramaniam, Tamil Nadu Agriculturists Association and Tamizhaga Vivasayeegal Vs The Government of Tamil Nadu and Others
Madras High Court · (2007) 2 MLJ 791
Constitution of India, 1950 — Article 226Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000 — Rule 3, 3(2), 4, 4(2), 4(3)
High Courts12 Jan 2007Allowed
V. Somasundaram, Nityakalyani and V. Sugandhi Vs The Secretary to Government Revenue Department, The Assistant Commissioner (Land Reforms and Urban Land Ceiling) and S. Pitchai
Madras High Court · (2007) 2 LW 109 : (2007) 1 MLJ 750
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 10, 11, 12, 27(1), 3
High Courts12 Jan 2007Allowed
All India Anna Dravida Munnetra Kazhagam Vs The State Election Commissioner and Others
Madras High Court · (2007) 2 LW 21
Constitution of India, 1950 — Article 136, 14, 164(4), 173, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 151Evidence Act, 1872 — Section 114, 8
High Courts12 Jan 2007
The Managing Director, Tamil Nadu State Transport Corporation (Salem Division II) Ltd. Vs M. Selvam and Others
Madras High Court · (2007) 2 ACC 305 : (2008) ACJ 1258