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Madras High Court judgments, 2007

3,127 judgments · page 127 of 157

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High Courts27 Feb 2007

K.P. Karuppannan Vs Commissioner of Technical Education, Chairman, Governing Council, Nachimuthu Polytechnic College, Principal, Nachimuthu Polytechnic College and C. Ramasamy, Secretary, Nachimuthu Polytechnic College

Madras High Court · (2007) 02 MAD CK 0142

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High Courts27 Feb 2007Allowed

M.K. Vasu Vs Tamil Nadu State Marketing Corporation Ltd.

Madras High Court · (2007) 02 MAD CK 0141

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High Courts27 Feb 2007Dismissed

Padi Juma Mosque Vs Secretary to Government of Tamil Nadu Commercial Taxes and Hindu Religious Endowments Department and The Registrar

Madras High Court · (2007) 2 MLJ 1111

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High Courts27 Feb 2007Dismissed

Andalammal and Ramasamy Chettiar Vs N.V. Muthusami

Madras High Court · (2007) 02 MAD CK 0084

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High Courts27 Feb 2007Allowed

Jeevarathinan Vs N. Ramanujam Chettiar and R. Manoharan

Madras High Court · (2007) 02 MAD CK 0082

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High Courts27 Feb 2007Allowed

The Secretary, Nadar Committee Higher Secondary School Vs The Director of School Education, (Higher Secondary), The Chief Educational officer and A. Marimuthu

Madras High Court · (2008) WritLR 49

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 18, 18(1), 21(1), 22, 22(1)Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 12
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High Courts27 Feb 2007Dismissed

S.V. Shankar Vs Settlement Commission (It and Wt) and Another

Madras High Court · (2007) 292 ITR 633

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High Courts27 Feb 2007Dismissed

Commissioner of Income Tax Vs Cholamandalam Investment and Finance Co. Ltd.

Madras High Court · (2008) 296 ITR 601

Interest Tax Act, 1974 — Section 2(7)
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High Courts27 Feb 2007Dismissed

Sundaram Finance Limited Vs The Assistant Commissioner of Income Tax

Madras High Court · (2007) 02 MAD CK 0047

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High Courts27 Feb 2007Allowed

N. Haridas and Co. Vs Chief Commissioner of Income Tax and Another

Madras High Court · (2008) 296 ITR 246

Income Tax Act, 1961 — Section 148, 234B, 234C
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High Courts27 Feb 2007Dismissed

The Commissioner of Customs and Central Excise Vs The Official Liquidator, High Court and Millenium Pulp and Concentrates (I) Ltd., (Formerly Anubhav Agro Tech Ltd.,)

Madras High Court · (2007) 139 CompCas 591 : (2008) 1 CompLJ 181

Companies (Court) Rules, 1959 — Rule 9
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High Courts27 Feb 2007

Pushpanjali Silk Private Ltd. and Sree Rajendra Textiles Vs The Commissioner of Customs (Seaport-Imports) Pushpanjali Silk Private Ltd. Vs The Assistant/Deputy Commissioner of Customs, Group 3 and 4 Sree Rajendra Textiles Vs The Assistant/Deputy Commissioner of Customs, Gr.7-B

Madras High Court · (2007) 118 ECC 260 : (2007) 144 ECR 260

Customs Act, 1962 — Section 18
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High Courts26 Feb 2007Dismissed

M. Sivaprakasa Mudaliar Vs Padmavathy (died) and Others

Madras High Court · (2007) 02 MAD CK 0345

Evidence Act, 1872 — Section 103, 114
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High Courts26 Feb 2007Allowed

Souther Ammal Vs Jagadambal

Madras High Court · (2007) 02 MAD CK 0344

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High Courts26 Feb 2007Allowed

A. Sathar Vs Kumaraswamy Mudaliar

Madras High Court · (2007) 02 MAD CK 0343

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High Courts26 Feb 2007Dismissed

Commissioner of Income Tax Vs City Union Bank Ltd.

Madras High Court · (2007) 213 CTR 113 : (2007) 291 ITR 144

Income Tax Act, 1961 — Section 145(1), 36(1), 36(2)
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High Courts26 Feb 2007Dismissed

Commissioner of Income Tax Vs Ashok Leyland Ltd.

Madras High Court · (2007) 02 MAD CK 0285

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High Courts26 Feb 2007Dismissed

The Commissioner of Income Tax Vs Pioneer Breeding Farms

Madras High Court · (2007) 02 MAD CK 0283

Income Tax Act, 1961 — Section 143, 271
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High Courts26 Feb 2007

P.S. Kumaresan Vs The Director General of Police and The Chairman, Tamilnadu Uniformed Service Recruitment Board

Madras High Court · (2007) 02 MAD CK 0239

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High Courts26 Feb 2007Dismissed

Commissioner of Income Tax Vs Modern Eng. Constructions Co-operative Society Ltd.

Madras High Court · (2008) 306 ITR 8

Income Tax Act, 1961 — Section 80P(2)
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