High Courts14 Mar 2007
M. Loganathan Vs Government of India and Others
Madras High Court · (2008) 302 ITR 139
Income Tax Act, 1961 — Section 245C, 245C(1), 264
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 117 of 157
High Courts14 Mar 2007Allowed
Nallappa Gounder (Died), Lakshmi, N. Annapoorani and N. Jeevanandam Vs Government of Tamil Nadu
Madras High Court · (2007) 03 MAD CK 0279
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts14 Mar 2007Dismissed
Vishal Agencies Vs Commercial Tax Officer, Appellate Assistant Commissioner (CT), Deputy Commissioner (CT), Madurai Division and Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench)
Madras High Court · (2007) 3 MLJ 656 : (2007) 10 VST 123
High Courts14 Mar 2007Dismissed
Commissioner of Income Tax Vs Metal Power Co. Ltd.
Madras High Court · (2008) 300 ITR 48
Income Tax Act, 1961 — Section 2(11), 260A, 32(1), 41(2), 80HHC
High Courts14 Mar 2007Allowed
Bhuvaneswari Nagar and V.G.P. Selva Nagar Welfare Association Vs The Commissioner, Chennai Corporation and V.G. Paneerdoss and Co.
Madras High Court · (2007) 03 MAD CK 0252
Madras City Municipal Corporation Act, 1919 — Section 220
High Courts14 Mar 2007Allowed
Hotel Archana Vs The Chairman, TNSTAT (MB) and Others
Madras High Court · (2008) 18 VST 46
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts14 Mar 2007Dismissed
Vaithiyanathan Vs Kalavathi
Madras High Court · (2007) 03 MAD CK 0231
Specific Relief Act, 1963 — Section 16
High Courts14 Mar 2007
D. Senthil Kumar and Others Vs Dr. T. Balakrishnan, Vice Chancellor, Periyar University and Dr. G. Kunasekaran, Registrar (Incharge), Periyar University
Madras High Court · (2007) 03 MAD CK 0205
Periyar University Act, 1940 — Section 26
High Courts14 Mar 2007Dismissed
Periyasamy Vs The State
Madras High Court · (2007) 03 MAD CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Mar 2007
M.G.M. Transports (Madras) (P) Ltd. Vs Income Tax Officer and Another
Madras High Court · (2008) 303 ITR 115
Income Tax Act, 1961 — Section 115JB, 220(6), 226(6)
High Courts14 Mar 2007
Ansar Vs V.C. Ravi
Madras High Court · (2007) 03 MAD CK 0141
Limitation Act, 1963 — Section 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 11(3), 11(4), 25, 9
High Courts14 Mar 2007Dismissed
National Insurance Company Ltd. Vs William Jenifar Ajitha alias Jenifar Leo, Anthony Xavier, Smt. Reeta Mary and Neyveli Lignite Corporation
Madras High Court · (2009) ACJ 1042 : (2007) 2 MLJ 1147
Motor Vehicles Act, 1939 — Section 2(24), 95Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts14 Mar 2007Dismissed
H. Idayathulla and Others Vs Larabsha Dharga Panruti and The Tamil Nadu Wakf Board
Madras High Court · (2007) 2 LW 414
Constitution of India, 1950 — Article 136, 226Waqf Act, 1954 — Section 36FWaqf Act, 1995 — Section 54, 54(1), 54(3), 56, 6(1)
High Courts14 Mar 2007
Cairn Energy (India) Limited Vs The Joint Commissioner of Income Tax, Special Range I
Madras High Court · (2008) 297 ITR 59
Income Tax Act, 1961 — Section 115JA, 143(1), 143(3), 35B, 35D
High Courts13 Mar 2007
Aravinda Parimala Works Vs The Income tax Settlement Commission, Additional Bench, Government of India, Ministry of Finance, Department of Revenue and The Assistant Commissioner of Income tax
Madras High Court · (2007) 209 CTR 93 : (2007) 292 ITR 77
Income Tax Act, 1961 — Section 139(8), 2(43), 215, 217, 220(2)Income Tax Rules, 1962 — Rule 40
High Courts13 Mar 2007
Nova Films and Paper Manufacturing Company Vs The Income Tax Officer Ward I(1)
Madras High Court · (2008) 296 ITR 340
Constitution of India, 1950 — Article 226
High Courts13 Mar 2007Dismissed
K.T. Venkatesan and K.T. Srinivasa Raja Vs The Appropriate Authority (Income tax Department), Union of India (UOI) and Vandana Venkatachalam
Madras High Court · (2008) 217 CTR 373 : (2008) 298 ITR 47
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UC(1), 269UD, 269UD(1)
High Courts13 Mar 2007
Tamil Nadu Industrial Development Corporation Ltd. Vs Uppalla Thozhilalar Sangam and The Ennore Port Trust
Madras High Court · (2007) 03 MAD CK 0232
High Courts13 Mar 2007Dismissed
The Commissioner of Income Tax Vs Aircel Limited
Madras High Court · (2008) 296 ITR 85
Income Tax Act, 1961 — Section 32, 34, 34(1)Income Tax Rules, 1962 — Rule 5AA
High Courts13 Mar 2007Dismissed
The Government of Tamil Nadu Vs Ponneri Steet Industries and The State Industries Promotion Corporation of Tamil Nadu Ltd.
Madras High Court · (2007) 03 MAD CK 0209