High Courts25 Oct 2006Dismissed
P. Rathinam Vs G. Palani Gounder (died), P. Jagadeesan, R. Sakthivel and N.J. Sri Arul Kumaran
Madras High Court · (2006) 10 MAD CK 0080
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 32 of 152
High Courts25 Oct 2006Dismissed
Sankar and Others Vs State
Madras High Court · (2006) 10 MAD CK 0077
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts25 Oct 2006Dismissed
S. Murugesan Vs V. Vijay Sai, Lavanya Velumani, Prasanna Venkatakrishnan and Dugar Finance and Investments Limited
Madras High Court · (2006) 5 CTC 560 : (2007) 1 LW 717
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 73
High Courts25 Oct 2006Allowed
The Union of India (UOI) Vs The Registrar, Central Administrative Tribunal, N. Padmasani and N. Subbulakshmi
Madras High Court · (2006) 10 MAD CK 0059
High Courts25 Oct 2006Dismissed
G. Sumathi Vs Arumugham and Balamurugan
Madras High Court · (2007) 2 LW 440 : (2006) 4 MLJ 1893
Civil Procedure Code, 1908 (CPC) — Section 64Transfer of Property Act, 1882 — Section 53
High Courts25 Oct 2006Allowed
Commissioner of Income Tax IV Vs A.D. Jayaveerapandia Nadar and Sons
Madras High Court · (2007) 207 CTR 428
Income Tax Act, 1961 — Section 143(1), 143(2), 295, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts25 Oct 2006
Indian Refrigerator Company Limited Vs The Commissioner (Appeals) and The Assistant Commissioner of Central Excise, Hosur II Division
Madras High Court · (2006) 113 ECC 469 : (2006) 139 ECR 469 : (2007) 210 ELT 350
Central Excises and Salt Act, 1944 — Section 35F, 4ACENVAT (Credit) Rules, 2001 — Rule 13
High Courts20 Oct 2006
North Arcot Distict Central Co-operative Bank Ltd. Vs Labour Court
Madras High Court · (2007) 113 FLR 968
Constitution of India, 1950 — Article 226
High Courts19 Oct 2006Dismissed
I. Richard Vs The Government of Tamil Nadu and The Registrar General, High Court of Madras
Madras High Court · (2006) 4 LW 678
Constitution of India, 1950 — Article 234, 235, 311
High Courts19 Oct 2006Allowed
Kasthuri Mills (P) Ltd. Vs Assistant Provident Fund Commissioner
Madras High Court · (2007) 112 FLR 797 : (2007) 2 LLJ 956
Constitution of India, 1950 — Article 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts19 Oct 2006
The Branch Manager, United India Insurance Company Limited Vs Malaiyandi, V. Chockalingam and The Managing Director, Tamil Nadu State Transport Corporation Limited (Kumbakonam Division No. 3)
Madras High Court · (2006) 10 MAD CK 0196
Motor Vehicles Act, 1988 — Section 140, 145, 147, 147(1), 149
High Courts19 Oct 2006Dismissed
Coimbatore District Powerloom Cloth Dealers' Association and Others Vs District Collector and Others
Madras High Court · (2007) 2 LLJ 304
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 2, 4
High Courts19 Oct 2006Dismissed
S. Soundarapandian Vs Ponram and 8 Others
Madras High Court · (2007) 1 LW(Cri) 456
High Courts19 Oct 2006
S. Chinnathami Vs State of Tamil Nadu
Madras High Court · (2007) 1 LW(Cri) 258
High Courts19 Oct 2006Dismissed
Annamalai Vs State
Madras High Court · (2006) 10 MAD CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts19 Oct 2006Dismissed
D. Pachiammal Vs The Tamil Nadu Electricity Board
Madras High Court · (2006) 10 MAD CK 0134
Constitution of India, 1950 — Article 14, 16
High Courts19 Oct 2006Allowed
The Tamil Nadu State Construction Corporation Limited Vs The Presiding Officer, Labour Court and A.V. Rajan
Madras High Court · (2006) 10 MAD CK 0111
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 24B, 25B, 25F
High Courts19 Oct 2006Allowed
K. Kandasamy Vs Deputy Inspector-General of Police, Tiruchirappalli Range and Superintendent of Police
Madras High Court · (2006) 4 MLJ 1382 : (2007) WritLR 486
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 2, 6(1)
High Courts19 Oct 2006Allowed
T. Vasantha Kumaran Vs University of Madras and Dr. Sivagnanam
Madras High Court · (2006) 10 MAD CK 0091
Madras University Act, 1923 — Section 12, 12(5), 19
High Courts19 Oct 2006Dismissed
The Commissioner, H.R. and C.R. Admn. Department Vs T.M. Pattai Gounder and Others
Madras High Court · (2007) 3 LW 523
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6, 63B, 64