High Courts26 Oct 2006Dismissed
India Magnesia Product Ltd. Vs The State of Tamilnadu
Madras High Court · (2006) 10 MAD CK 0119
Mineral Concession Rules, 1960 — Rule 24A
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 31 of 152
High Courts26 Oct 2006Dismissed
D. Karunanidhi [died], K. Vasantha, K. Narendran and K. Rajaji Vs The Managing Director, Tamil Nadu Industrial Investment Corporation
Madras High Court · (2006) 10 MAD CK 0115
High Courts26 Oct 2006Dismissed
Commissioner of Income Tax Vs Attur Agricultural Producers Cooperative Marketing Society Ltd.
Madras High Court · (2008) 306 ITR 151
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts26 Oct 2006Dismissed
Commissioner of Income Tax Vs Nicco Uco Alliance Credit Ltd., (Successors to Overseas Sanmar Financial Ltd.)
Madras High Court · (2006) 10 MAD CK 0107
Interest Tax Act, 1974 — Section 2(7)
High Courts26 Oct 2006
Mahesh and Others Vs State
Madras High Court · (2006) 10 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Oct 2006Dismissed
Balu Vs State
Madras High Court · (2006) 10 MAD CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts26 Oct 2006
H. Selai Gowder (since deceased S. Susendran and Others) Vs Smt. Kannammal and Others
Madras High Court · (2006) 10 MAD CK 0055
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts26 Oct 2006Allowed
R. Nagarathinam and M. Jani Basha Vs Government of Tamilnadu
Madras High Court · (2006) 10 MAD CK 0054
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 6, 7, 8, 9
High Courts26 Oct 2006Dismissed
Hindus belonging to Chengalvarayan Street and neighbouring street of Venkatrayanpettai, Parittipuram Village and Tiruvattipuram Municipal Limit Vs The District Collector, T.V. Malai and Others
Madras High Court · (2006) 10 MAD CK 0004
High Courts25 Oct 2006Dismissed
Commissioner of Income Tax Vs The Tamil Nadu Small Industries Development Corporation
Madras High Court · (2006) 10 MAD CK 0233
Income Tax Act, 1961 — Section 143(3), 148
High Courts25 Oct 2006Dismissed
Oriental Insurance Co. Ltd. Vs Mottaiammal and Others
Madras High Court · (2007) 2 ACC 584 : (2007) ACJ 1254
High Courts25 Oct 2006Dismissed
Muthuraj Vs V.M. Kandasamy and Another
Madras High Court · (2007) ACJ 1230
Motor Vehicles Act, 1988 — Section 140, 166(2)
High Courts25 Oct 2006Dismissed
Commissioner of Income Tax Vs Kumararani Smt. Meenakshi Achi
Madras High Court · (2006) 10 MAD CK 0162
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 263
High Courts25 Oct 2006
Chenniammal (died) and Balakrishnan Vs Palaniswamy and Others
Madras High Court · (2006) 10 MAD CK 0102
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts25 Oct 2006Dismissed
Durai @ Adhisesha Sayanan Vs Guna @ Girilakshmi
Madras High Court · (2006) 10 MAD CK 0089
High Courts25 Oct 2006Allowed
Mani and Ashok Kumar and Aalis @ Aarisai Vs The State
Madras High Court · (2006) 10 MAD CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 341
High Courts25 Oct 2006Allowed
Baba @ Ramesh Vs The State of Tamil Nadu
Madras High Court · (2006) 10 MAD CK 0086
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)
High Courts25 Oct 2006Allowed
Subburu @ Subiramani Vs The State of Tamil Nadu
Madras High Court · (2006) 10 MAD CK 0084
High Courts25 Oct 2006Dismissed
Linga Gounder Vs Gnanambal, Rathinaveni and Amirthavalli
Madras High Court · (2006) 10 MAD CK 0082
Evidence Act, 1872 — Section 68
High Courts25 Oct 2006Allowed
V. Gurusamy Vs Vedagiri
Madras High Court · (2006) 10 MAD CK 0081
Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17, 16, 16(2), 7Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 17, 16, 16(2), 7