COURT ARCHIVE
Madras High Court judgments, 2005
1,541 judgments · page 65 of 78
M. Sinnamani and Another Vs G. Rajashankar and Others
Madras High Court · (2005) 2 CTC 126
Ikiya Nadugal Ambedkar Sangam Vs The Registrar, Alagappa University M. Selvam Vs The Alagappa University and Others T. Vasudevan, Reader, Department of Industrial Chemistry, Alagappa University Vs The Registrar, Alagappa University and Vice Chancellor, Alagappa University
Madras High Court · (2005) 02 MAD CK 0141
Sri Nandha Educational Trust Vs State Government of Tamil Nadu
Madras High Court · (2005) 02 MAD CK 0133
Tamil Nadu State Transport Corporation Ltd., formerly known as Annai Sathya Transport Corporation Ltd. Vs The State Transport Appellate Tribunal, The State Transport Authority and K. Suseelamma
Madras High Court · (2005) 02 MAD CK 0107
A.S. Balaraman Thampi Vs S. Michael King, The Union of India (UOI), Oil Selection Board (South) and Indian Oil Corporation Ltd., (Marketing Division)
Madras High Court · (2005) 02 MAD CK 0101
Saka Marketing Services Pvt. Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2005) 02 MAD CK 0091
Raju Chettiar Vs The District Collector and The Special Tahsildar (ADW)
Madras High Court · (2005) 1 LW 803
M. Suyambukani Vs Smt. Thayammal, Indian Rare Earths Ltd. and The Deputy General Manager, Indian Rare Earths Ltd. Smt. Thayammal Vs The Deputy General Manager, Indian Rare Earths Ltd. and M. Suyambukani The Deputy General Manager, Indian Rare Earths Ltd. Vs Smt. Thayammal, Indian Rare Earths Ltd. and M. Suyambukani
Madras High Court · (2005) 2 LW 177 : (2005) 2 MLJ 127
R. Pandian Vs The Presiding Officer, Labour Court and The Managing Director, Deeran Chinnamalai Transport Corporation
Madras High Court · (2005) 02 MAD CK 0022
The Tamil Nadu Civil Supplies Corporation Limited Vs S. Sampath
Madras High Court · (2006) 2 LLJ 189 : (2005) 1 LW 795
N.K. Goplan Vs Thimmathal and Sinna Subbammal
Madras High Court · (2005) 02 MAD CK 0174
D. Loganathan Vs Venkatachalapathy Metal Works and Others
Madras High Court · AIR 2005 Mad 260 : (2005) 2 MLJ 103
M. Latha Vs The District Collector, The Revenue Divisional Officer and The Senior Superintendent of Post Offices, Dindigul Division
Madras High Court · (2005) 02 MAD CK 0068
Sivanandam and Others Vs The Government of Tamil Nadu, The Tamil Nadu Housing Board and The Commissioner, Ambattur Township Corporation (Municipality)
Madras High Court · (2005) 2 MLJ 65 : (2006) WritLR 35
K. Rangasamy Vs Tamil Nadu Housing Board R. Sarvanan Vs Tamil Nadu Housing Board
Madras High Court · (2005) 2 CTC 81
P.C. Natarajan and Others Vs The District Collector, The Executive Engineer, Tamil Nadu Water Supplies and Drainage Board, Conversion of Hard Water into Soft Water Division and The Chairman, Tamil Nadu Pollution Control Board
Madras High Court · AIR 2005 Mad 343 : (2005) WritLR 350
A. Rajagopal (Deceased) and Others Vs Muthulakshmi Ammal and Another
Madras High Court · (2005) 3 CTC 399 : (2005) 2 MLJ 224
Surana Traders and Another Vs T.T.K. Taxtex Limited (formerly known as T.T.K. Textiles Limited)
Madras High Court · (2005) 2 ALD(Cri) 6 : (2005) 4 BC 180 : (2005) 3 CivCC 58 : (2005) 2 CTC 209 : (2005) 2 RCR(Criminal) 580
The Management of Rani Mangammal Transport, The Management of Rani Mangammal Transport Corporation Ltd. Vs The Presiding Officer, Industrial Tribunal, City Civil Court and The Workmen, Rani Mangammal Pokkuvarathu Thozilalar Sangam
Madras High Court · (2005) 02 MAD CK 0140