High Courts28 Nov 2005Dismissed
Deivendran Vs Subbiah Nadar and Others
Madras High Court · (2006) 2 MLJ 26
COURT ARCHIVE
Madras High Court judgments, 2005
1,541 judgments · page 6 of 78
High Courts28 Nov 2005Allowed
P.V. Dharmaraj and Others Vs Union of India (UOI) and Central Administrative Tribunal
Madras High Court · (2005) 11 MAD CK 0016
High Courts28 Nov 2005Allowed
The Union of Public Service Commission Vs Dr. C. Gobalakrishnan and Others
Madras High Court · (2005) 5 CTC 768 : (2006) 1 MLJ 112 : (2006) WritLR 180
High Courts28 Nov 2005
The New India Assurance Co. Ltd. Vs Prabhuram and V. Elango
Madras High Court · (2005) 11 MAD CK 0005
High Courts25 Nov 2005Allowed
V.L. Lakshmanakumar Vs The District Manager, "TASMAC" Limited and Another
Madras High Court · (2006) 2 LLJ 685 : (2006) 2 MLJ 317
High Courts25 Nov 2005Dismissed
Pondicherry Bus (Stage Carriage) Owners Association Vs The State of Tamilnadu and The Chief Project Officer, Tamilnadu Road Development Co. Ltd.
Madras High Court · (2005) 11 MAD CK 0059
High Courts25 Nov 2005
R.M. Udayakumar Vs The Sub-Divisional Executive Magistrate cum Revenue Divisional Officer and The Tahsildar
Madras High Court · (2005) 11 MAD CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Nov 2005
Wockhardt Limited Vs Hetero Drugs Limited, Nicholas Piramal (India) Limited and Adyar Drug House
Madras High Court · (2006) 1 MLJ 542 : (2006) 32 PTC 65
Patents Act, 1970 — Section 11A, 11A(7), 24A
High Courts25 Nov 2005Allowed
T.P. Ravichandran and Others Vs S. Padma
Madras High Court · (2005) 11 MAD CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Penal Code, 1860 (IPC) — Section 494
High Courts24 Nov 2005
Pandian Vs State
Madras High Court · (2005) 11 MAD CK 0076
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts24 Nov 2005Dismissed
The District Revenue Officer Vs R. Palanisamy, Assistant, Erode District Revenue Unit and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2006) 1 MLJ 169
Penal Code, 1860 (IPC) — Section 109, 409, 420, 477ATamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 17
High Courts24 Nov 2005
C. Sivasankar Vs The Director of School Education, The District Education Officer (East) and S. Dilli Baskar
Madras High Court · (2005) 11 MAD CK 0043
Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 13(2)
High Courts24 Nov 2005Dismissed
A. Selvaraj Vs The Central Administrative Tribunal, Chennai Bench and Others
Madras High Court · (2005) 11 MAD CK 0036
Administrative Tribunals Act, 1985 — Section 21Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
High Courts24 Nov 2005Dismissed
Union of India (UOI) Vs A. Suguna and The Registrar, Central Administrative Tribunal
Madras High Court · (2006) 1 CTC 25 : (2006) 2 LLJ 972 : (2006) 1 MLJ 266
Constitution of India, 1950 — Article 309
High Courts23 Nov 2005Allowed
Balakrishnan and Others Vs State of Tamil Nadu
Madras High Court · (2006) 2 CTC 627
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts23 Nov 2005Allowed
Parameswaran Vs State of Tamil Nadu and Others
Madras High Court · (2006) 1 CTC 476
Tamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 17
High Courts23 Nov 2005Dismissed
P. Santhanarajan Vs State of Tamil Nadu and Others
Madras High Court · (2005) 11 MAD CK 0042
High Courts23 Nov 2005
Jaffar Ali Vs State
Madras High Court · (2005) 11 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 Nov 2005
The Director General of Police and the Chairman, Uniformed Services Recruitment Board, The Commissioner of Police and The Inspector of Police Vs C. Senthilkumar and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2006) 1 MLJ 230
Madras City Police Act, 1888 — Section 75
High Courts23 Nov 2005Dismissed
Thalakananchery Burma Tamilar Colony Magalir Kalludaipore Ponvizha Grama Suyavelai Vaipu Thitta Sangam Vs The State of Tamil Nadu
Madras High Court · AIR 2006 Mad 134 : (2006) 2 CTC 124 : (2006) 1 MLJ 261 : (2006) WritLR 379
Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8, 8(1), 8(10A), 8A, 8C