High Courts23 Mar 2005Dismissed

Max Worth Homes Ltd. Vs V. Raman

Madras High Court · (2005) 2 CTC 258 : (2005) 3 LW 455 : (2005) 2 MLJ 608

Constitution of India, 1950 — Article 226, 227, 32Consumer Protection Act, 1986 — Section 21, 23, 27, 27(1), 27A