COURT ARCHIVE
1,541 judgments · page 52 of 78
Madras High Court · (2005) WritLR 393
Madras High Court · (2005) 2 LW 562
Madras High Court · AIR 2006 Mad 67 : (2005) 2 LW 621 : (2005) 2 MLJ 533
Madras High Court · (2005) 04 MAD CK 0186
Madras High Court · (2005) 3 LW 603
Madras High Court · (2005) 04 MAD CK 0182
Madras High Court · (2005) 04 MAD CK 0130
Madras High Court · (2005) 04 MAD CK 0106
Madras High Court · (2005) 2 MLJ 561 : (2005) WritLR 407
Madras High Court · (2005) 2 LW(Cri) 577
Madras High Court · (2005) 2 LW 559 : (2005) 2 MLJ 550
Madras High Court · (2005) WritLR 786
Madras High Court · (2006) 1 LW(Cri) 46
Madras High Court · (2006) 1 BC 390 : (2005) 3 CTC 389 : (2005) 2 MLJ 624
Madras High Court · (2005) 04 MAD CK 0042
Madras High Court · (2005) 04 MAD CK 0004
Madras High Court · (2005) 04 MAD CK 0193
Madras High Court · (2005) 2 MLJ 494 : (2005) WritLR 283
Madras High Court · (2005) 2 LW 627 : (2005) 3 MLJ 149
Madras High Court · (2005) 04 MAD CK 0154