High Courts20 Jun 2005Dismissed
Sivakozhundu and Others Vs Saraswathi, Sarada, Chakkubai (died) and S. Rajasekaran
Madras High Court · (2005) 06 MAD CK 0122
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Madras High Court judgments, 2005
1,541 judgments · page 41 of 78
High Courts20 Jun 2005Dismissed
Karthik @ Karthikeyan Vs The Commissioner of Police and Another
Madras High Court · (2005) 3 CTC 386
High Courts20 Jun 2005Dismissed
The Assistant Commissioner of Income Tax Vs Raka Food Products
Madras High Court · (2005) 199 CTR 151 : (2005) 277 ITR 261
Income Tax Act, 1961 — Section 260A, 48(2), 50, 53, 54G
High Courts20 Jun 2005Dismissed
The Executive Officer, Kallukoottam Town Panchayat Vs A. Vincent, The Assistant Director of Town Panchayat and The Administrative Engineer, Maintenance Division, Tamilnadu Water Supply and Drainage Board
Madras High Court · (2005) 06 MAD CK 0039
Constitution of India, 1950 — Article 23
High Courts20 Jun 2005
The Chief Commercial Manager, Southern Railway and The Chief Goods Superintendent, Kudal Nagar Goods Shed, Southern Railway Vs Jayakrishna Enterprises
Madras High Court · (2005) 06 MAD CK 0017
Railways Act, 1989 — Section 36
High Courts18 Jun 2005
In Re: Cavin Plastics and Chemicals P. Ltd.; In Re: Cavinkare P. Ltd.
Madras High Court · (2006) 129 CompCas 915 : (2006) 6 CompLJ 319 : (2008) 86 SCL 233
Companies Act, 1956 — Section 391, 392, 393, 394, 394(1)
High Courts18 Jun 2005Dismissed
Indicarb Employees Union Vs Indicarb Limited
Madras High Court · (2005) 06 MAD CK 0091
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25FFA
High Courts18 Jun 2005Dismissed
T. Saravanan Vs Saraswathi
Madras High Court · (2005) 06 MAD CK 0086
Constitution of India, 1950 — Article 227
High Courts18 Jun 2005Dismissed
M. Ramaswamy Vs The Secretary to Government, Public Works Department, The District Collector, The Assistant Engineer, Public Works Department and R. Velraja
Madras High Court · (2005) 06 MAD CK 0082
Tamil Nadu Land Encroachment Act, 1905 — Section 6, 7
High Courts18 Jun 2005
Subaida and Habeeba Vs K.A.M.P. Meerania Muslim Educational Society K.A.M.P. Meerania Muslim Educational Society Vs Subaida and Habeeba
Madras High Court · AIR 2006 Mad 112 : (2005) 3 CTC 603
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts18 Jun 2005Dismissed
V. Dhanam, R. Saraswathi and Punidavathy Vs P. Sudhakaran
Madras High Court · (2005) 3 CTC 409
Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 10, 10(2)
High Courts18 Jun 2005Allowed
A. Selvi and A. Dhalakshmi rep. by her mother and natural guardian A. Selvi Vs Baskaran, Gangamirtham and Indirani
Madras High Court · (2006) 1 LW 140
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5
High Courts18 Jun 2005Dismissed
K. Muthiayan Vs D. Ranganathan and Ramamurthy
Madras High Court · (2005) 06 MAD CK 0038
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jun 2005Dismissed
Prof. Arun Nigavekar, Chairman, University Grants Commission Vs Dr. R. Natarajan, The Secretary to Government, Ministry of Human Resources Development, Department of Secondary and Higher Education, Union of India (UOI) and The Secretary to Government, Ministry of Law, Justice and Company Affairs, Union of India (UOI)
Madras High Court · (2005) 3 LW 429 : (2005) 3 MLJ 336
Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 5(3), 6, 6(1)
High Courts18 Jun 2005Allowed
Gurusamy and Others Vs Santhanam
Madras High Court · (2006) 1 LW 477 : (2005) 4 MLJ 343
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jun 2005
Puthiya Tamilagam Vs State of Tamil Nadu and 8 others
Madras High Court · (2005) 06 MAD CK 0139
Constitution of India, 1950 — Article 14, 14, 15, 15(3), 15(4)
High Courts17 Jun 2005Dismissed
Anantharaman Vs Mahalingam and Others
Madras High Court · (2005) 4 CTC 392
High Courts17 Jun 2005
S.A. Rasak and G.M. Sheriff Vs Indian Overseas Bank Kodambakkam Branch
Madras High Court · (2006) 1 LW 137
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Jun 2005
Mr. D. Kuttiyappan and Others Vs Meenakshiammal Polytechnic Unit of Meenakshiammal Trust
Madras High Court · (2005) 4 CTC 676 : (2005) 4 MLJ 592 : (2005) 4 RCR(Civil) 707
High Courts17 Jun 2005Allowed
Settu Vs Raja and Others
Madras High Court · (2005) 06 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9