High Courts27 Jul 2005Dismissed
N. Kamaiyaswamy Vs Central Administrative Tribunal, Chennai Bench, Union of India (UOI) and Divisional Personnel Officer, Divisional Office, Personnel Branch, Southern Railway
Madras High Court · (2005) 07 MAD CK 0096
COURT ARCHIVE
Madras High Court judgments, 2005
1,541 judgments · page 30 of 78
High Courts27 Jul 2005Allowed
Annadurai and Krishnamoorthy Vs State by Inspector of Police
Madras High Court · (2005) 07 MAD CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts27 Jul 2005Dismissed
The Pondicherry Co-op Sugar Mills Ltd. Vs L. Muruganantham
Madras High Court · (2005) 4 CTC 360 : (2006) 1 LLJ 646 : (2005) 3 MLJ 649 : (2005) WritLR 667
Pondicherry Factories (Welfare Officers) Rules, 1965 — Rule 6
High Courts27 Jul 2005Dismissed
P. Suyambulingadurai Vs State and Others
Madras High Court · (2005) 4 CTC 264 : (2005) 3 MLJ 693 : (2005) WritLR 680
High Courts27 Jul 2005
Senthilnayagam Vs M. Paul Jayaraj and Others
Madras High Court · (2005) 4 ACC 244 : (2005) WritLR 816
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 89, 90
High Courts27 Jul 2005Dismissed
Ramesh Vs State by Inspector of Police
Madras High Court · (2005) 07 MAD CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 341, 506(II)
High Courts27 Jul 2005Allowed
J.P.S. Enterprises and P. Manavalan Vs State
Madras High Court · (2005) 07 MAD CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 415, 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5, 6
High Courts27 Jul 2005Allowed
S. Parthasarathy and Others Vs N. Arumugam and Others
Madras High Court · (2005) 3 LW 691 : (2005) 3 MLJ 487
Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 10, 11, 3, 4, 6
High Courts26 Jul 2005
The Board for Industrial and Financial Reconstruction Vs M/s. Seshasayee Industries Limited V.K. Sashasayee and R. Vaidyanatha Mudaliar, No. 1, Cresent Street, ABM Avenue, R.A. Puram, Chennai 600 028 Vs The Official Liquidator, High Court, Madras, as the Liquidator of M/s. Sashasayee Industries Limited (In Liquidation)
Madras High Court · (2005) 07 MAD CK 0167
Companies Act, 1956 — Section 10GD, 442, 446, 448, 449Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19(19), 25
High Courts26 Jul 2005Allowed
V.K. Seshasayee and Another Vs Official Liquidator
Madras High Court · (2005) 6 CompLJ 463 : (2006) 66 SCL 414
Companies (Court) Rules, 1959 — Rule 232, 270Companies Act, 1956 — Section 10GD, 442, 446, 448, 449Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19(19), 25
High Courts26 Jul 2005Allowed
Dr. Rajendran Chettiar and Others Vs Rama Chidambaram Chettiar and Others
Madras High Court · (2006) 3 BC 113 : (2006) 3 MLJ 924
Arbitration and Conciliation Act, 1996 — Section 8
High Courts26 Jul 2005Allowed
Kurshid Begum and Others Vs Amni Jan and Others
Madras High Court · (2005) 4 LW 654
Evidence Act, 1872 — Section 33
High Courts26 Jul 2005Allowed
Latha Vs The Secretary to the Government Prohibition and Excise Department and The Commissioner of Police
Madras High Court · (2005) 4 CTC 17
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)
High Courts26 Jul 2005Allowed
Administrator, MCC Finance Ltd. Vs Ramesh Gandhi
Madras High Court · (2005) 127 CompCas 85 : (2005) 6 CompLJ 432 : (2005) 63 SCL 326
Companies Act, 1956 — Section 125, 441, 531, 531(1), 531A
High Courts26 Jul 2005Dismissed
State by Public Prosecutor, High Court Vs Palani and Others
Madras High Court · (2005) 07 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 118, 147, 148, 302, 307
High Courts26 Jul 2005Dismissed
Panneer Selvam Vs State
Madras High Court · (2005) 07 MAD CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts26 Jul 2005Dismissed
S. Kaliyamoorthy and T. Govindan Vs State Industries Promotion Corporation of Tamil Nadu and Others
Madras High Court · (2005) 07 MAD CK 0087
High Courts26 Jul 2005Dismissed
Viji Vs The State of Tamil Nadu
Madras High Court · (2005) 07 MAD CK 0061
Penal Code, 1860 (IPC) — Section 147, 307, 336, 341, 379
High Courts26 Jul 2005Dismissed
Haji Abdul Jaleel Vs P. Janardhanam
Madras High Court · (2005) 4 LW 190
Limitation Act, 1963 — Section 5Madras City Tenants Protection Act, 1922 — Section 3, 9, 9(1)Transfer of Property Act, 1882 — Section 106
High Courts25 Jul 2005Allowed
Krishnaru and Prasanth Vs Incorporated and Unincorporated Devaswams
Madras High Court · (2005) 5 CTC 608 : (2005) 4 MLJ 270
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Specific Relief Act, 1963 — Section 16