COURT ARCHIVE
1,541 judgments · page 3 of 78
Madras High Court · (2005) 12 MAD CK 0049
Madras High Court · (2005) 12 MAD CK 0031
Madras High Court · (2005) 12 MAD CK 0021
Madras High Court · (2006) 1 MLJ 350
Madras High Court · (2006) 1 LW(Cri) 337
Madras High Court · (2005) 12 MAD CK 0010
Madras High Court · (2007) 209 CTR 338 : (2007) 289 ITR 351
Madras High Court · (2006) 206 CTR 440 : (2006) 286 ITR 626
Madras High Court · (2005) 12 MAD CK 0028
Madras High Court · (2006) 201 CTR 435 : (2007) 290 ITR 583
Madras High Court · (2006) 108 FLR 1131 : (2006) 2 LLJ 208 : (2006) 2 LW 337 : (2006) 1 MLJ 452
Madras High Court · (2005) 12 MAD CK 0059
Madras High Court · (2005) 12 MAD CK 0041
Madras High Court · (2006) 1 CTC 241 : (2006) 1 LW 203 : (2006) 1 MLJ 181
Madras High Court · (2005) 12 MAD CK 0025
Madras High Court · (2006) WritLR 560
Madras High Court · (2005) 12 MAD CK 0016
Madras High Court · (2005) 12 MAD CK 0011
Madras High Court · (2006) 286 ITR 635
Madras High Court · (2006) 281 ITR 261