High Courts01 Feb 2004

Suryakant V. Kanakia Vs V. Muthukumaran

Madras High Court · (2004) 4 BC 346 : (2004) 120 CompCas 355

Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220(1), 255(1), 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jan 2004Dismissed

Kalavathy Vs Annammal and Others

Madras High Court · (2004) 2 ACC 443 : (2004) ACJ 1573 : (2004) 2 CTC 416 : (2004) 4 LW 567 : (2004) 1 MLJ 589

Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147(1)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 238
High Courts29 Jan 2004Dismissed

U. Bhaskaran Vs Bank of India and Others

Madras High Court · (2004) 2 BC 198 : (2005) 123 CompCas 372 : (2004) 1 CTC 488 : (2004) 189 CTR 277 : (2004) 2 LW 123

Benami Transactions (Prohibition) Act, 1988 — Section 3(2)Civil Procedure Code, 1908 (CPC) — Section 96