High Courts15 Jul 2004
The Commissioner of Income Tax Vs M. Ethurajan
Madras High Court · (2004) 192 CTR 378 : (2005) 273 ITR 95
Income Tax Act, 1961 — Section 147, 57
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 40 of 85
High Courts15 Jul 2004
CWT Vs CT. Chidambaram
Madras High Court · (2004) 192 CTR 444 : (2004) 270 ITR 341 : (2005) 144 TAXMAN 802
High Courts15 Jul 2004Dismissed
Tamilnadu Industrial Investment Corporation Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2004) 192 CTR 521 : (2004) 270 ITR 566
Income Tax Act, 1961 — Section 143(1), 214, 260A, 37
High Courts15 Jul 2004
Pauldas and Chelladurai Vs State
Madras High Court · (2004) 07 MAD CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 324, 341
High Courts15 Jul 2004Dismissed
G. Janakiraman Vs Mrs. G.P. Savithri and Others
Madras High Court · (2004) 4 CTC 372 : (2004) 4 MLJ 147
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts15 Jul 2004Dismissed
The Commissioner of Income Tax Vs Rane Brake Linings Ltd.
Madras High Court · (2005) 272 ITR 405
Income Tax Act, 1961 — Section 143(3), 263, 43B
High Courts15 Jul 2004Dismissed
The Income Tax Officer Vs Shri Rao Bahadur AKD Dharmaraj, Education Charity Trust
Madras High Court · (2005) 273 ITR 256
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1), 11(2)
High Courts15 Jul 2004Allowed
Velu Muthiriyar Vs State
Madras High Court · (2004) 07 MAD CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2004
Commissioner of Income Tax Vs Barmag AG, West Germany
Madras High Court · (2005) 272 ITR 603 : (2005) 147 TAXMAN 136
High Courts14 Jul 2004
Samsu @ Samsudeen, and Sarafudeen and Hakkim @ Abdul Hakim Vs State
Madras High Court · (2004) 07 MAD CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Jul 2004Allowed
S. Ramakrishnan Vs R.M. Subbiah and Others
Madras High Court · (2004) 4 CTC 95
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Jul 2004Dismissed
Srilasri Kundrakudi and Srilasri Sri Kundrakudi Vs Rajamurthy @ Soundararajan and Venkatachalam
Madras High Court · (2004) 07 MAD CK 0044
High Courts13 Jul 2004Dismissed
Sri Murugan Financiers Vs P.V. Perumal
Madras High Court · (2005) 1 ALD(Cri) 33 : (2005) 3 BC 565 : (2005) 1 CivCC 665 : (2005) CriLJ 269 : (2005) 1 RCR(Criminal) 652
Criminal Procedure Code, 1973 (CrPC) — Section 376Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Jul 2004
R. Deivanai Ammal (Died) and M.K. Ramalingam Vs G. Meenakshi Ammal, Sivasubramanian and G. Ramasamy
Madras High Court · (2004) 07 MAD CK 0110
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Succession Act, 1956 — Section 23Registration Act, 1908 — Section 17(1)(b), 17(2)
High Courts13 Jul 2004
Commissioner of Income Tax Vs Tractors and Farm Equipments Ltd.
Madras High Court · (2004) 07 MAD CK 0093
Income Tax Act, 1961 — Section 32AB, 32AB(2), 32AB(5), 37
High Courts13 Jul 2004
Commissioner of Income Tax Vs Kwality Textile Associate Pvt. Ltd.
Madras High Court · (2005) 272 ITR 371
Income Tax Act, 1961 — Section 143(3), 263, 4, 5, 80O
High Courts13 Jul 2004Allowed
P. Viswanathan Vs The Registrar, Tamil Nadu Taxation Special Tribunal and Others
Madras High Court · (2004) 3 MLJ 595 : (2005) 141 STC 88
Tamil Nadu General Sales Tax Act, 1959 — Section 12(2)Tamil Nadu General Sales Tax Rules, 1959 — Rule 52, 52(1)
High Courts13 Jul 2004Dismissed
Commissioner of Income Tax Vs Smt. Valli Muthiah
Madras High Court · (2004) 07 MAD CK 0028
Income Tax Act, 1961 — Section 4, 5
High Courts13 Jul 2004
Consortium of Professional Arts and Science Colleges and Others Vs Permanent Committee For The Conduct of Common Entrance Test and Others
Madras High Court · (2004) 3 CTC 721 : (2004) WritLR 558
Constitution of India, 1950 — Article 14, 141, 15(4), 19(1), 19(1)
High Courts13 Jul 2004Dismissed
Periaswamy Vs State
Madras High Court · (2004) 07 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 84