COURT ARCHIVE
1,695 judgments · page 35 of 85
Madras High Court · (2004) 08 MAD CK 0086
Madras High Court · (2004) 3 MLJ 620
Madras High Court · (2004) 08 MAD CK 0055
Madras High Court · (2004) 08 MAD CK 0051
Madras High Court · (2004) 08 MAD CK 0049
Madras High Court · (2006) 1 BC 128 : (2005) 125 CompCas 67 : (2004) 4 LW 503 : (2004) 4 MLJ 53
Madras High Court · (2004) 08 MAD CK 0044
Madras High Court · (2004) 08 MAD CK 0032
Madras High Court · (2004) 08 MAD CK 0018
Madras High Court · (2004) 08 MAD CK 0017
Madras High Court · (2004) 08 MAD CK 0013
Madras High Court · (2004) 172 ELT 307
Madras High Court · (2004) 4 CTC 647 : (2004) 4 MLJ 294
Madras High Court · (2004) 08 MAD CK 0092
Madras High Court · (2004) 08 MAD CK 0088
Madras High Court · (2004) 4 MLJ 322
Madras High Court · (2004) 4 MLJ 200
Madras High Court · (2005) 1 LW(Cri) 460
Madras High Court · (2004) 08 MAD CK 0063
Madras High Court · (2004) 08 MAD CK 0058