COURT ARCHIVE
1,695 judgments · page 28 of 85
Madras High Court · (2005) ACJ 614 : (2004) 4 CTC 663 : (2004) 4 MLJ 486
Madras High Court · (2005) 144 TAXMAN 812
Madras High Court · (2005) 193 CTR 641 : (2005) 272 ITR 165
Madras High Court · (2004) 09 MAD CK 0147
Madras High Court · (2004) 4 LW 630 : (2004) WritLR 793
Madras High Court · (2005) 1 LLJ 521 : (2004) 4 MLJ 281 : (2005) WritLR 222
Madras High Court · (2005) 1 LLJ 458 : (2004) 4 MLJ 254 : (2005) WritLR 225
Madras High Court · (2004) 2 LW(Cri) 743
Madras High Court · (2004) 192 CTR 159 : (2005) 275 ITR 244
Madras High Court · (2004) 09 MAD CK 0170
Madras High Court · (2004) 09 MAD CK 0157
Madras High Court · (2005) WritLR 231
Madras High Court · (2004) 09 MAD CK 0134
Madras High Court · (2004) 09 MAD CK 0115
Madras High Court · (2004) 09 MAD CK 0093
Madras High Court · (2004) 09 MAD CK 0089
Madras High Court · (2004) 09 MAD CK 0071
Madras High Court · (2004) 09 MAD CK 0046
Madras High Court · (2004) 09 MAD CK 0133
Madras High Court · (2004) 4 MLJ 226 : (2006) WritLR 74