High Courts17 Nov 2004
Maheswari Vs The Commissioner of Police and Another
Madras High Court · (2005) 1 CTC 649
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 12 of 85
High Courts17 Nov 2004
Mariaprakasam Vs Upakaramary and 5 others
Madras High Court · (2004) 11 MAD CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 146
High Courts17 Nov 2004Dismissed
Rathinam Vs State and Another
Madras High Court · (2005) 1 CTC 516 : (2005) 101 ECC 659
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)
High Courts17 Nov 2004Dismissed
T. Sivakumar Vs K. Prabhakaran
Madras High Court · (2004) 5 CTC 675
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts17 Nov 2004Dismissed
A. Rajendran Vs The Registrar of High Court and The Principal District Judge
Madras High Court · (2004) 11 MAD CK 0015
Constitution of India, 1950 — Article 226
High Courts16 Nov 2004
Shanmughasundaram and United India Insurance Company Ltd. Vs Jothi and Others
Madras High Court · (2005) 1 ACC 435 : (2004) 5 CTC 609 : (2005) 1 LW 566
Motor Vehicles Act, 1988 — Section 173
High Courts16 Nov 2004
R. Britto Anand alias Bharat Anand Vs State by The Inspector of Police
Madras High Court · (2004) 11 MAD CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Nov 2004Allowed
R. Raja Vs State
Madras High Court · (2004) 11 MAD CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Nov 2004Dismissed
National Insurance Company Limited Vs Chitra and Others
Madras High Court · (2005) ACJ 609 : (2004) 5 CTC 485 : (2005) 1 LW 568 : (2005) 2 RCR(Civil) 291
High Courts16 Nov 2004Dismissed
S. Ashok and Others Vs The Tamilnadu Mercantile Bank Ltd. and Others
Madras High Court · (2005) 127 CompCas 351 : (2005) 1 CTC 202 : (2005) 1 MLJ 238 : (2005) 61 SCL 106
Banking Regulation Act, 1949 — Section 35A, 35A(2)Companies Act, 1956 — Section 397, 398, 402, 408
High Courts16 Nov 2004
Sudarsanam Spinning Mills, Rajapalaiyam Spintext, (EOU Division of Rajapalayam Mills Ltd.), Sri Vishnu Shankar Mill Ltd. and Sri Ramco Spinners, (A Division of Ramco Industries Ltd.) Vs Tamil Nadu Pollution Control Board
Madras High Court · (2004) 11 MAD CK 0004
Constitution of India, 1950 — Article 226
High Courts10 Nov 2004
L.H. Vidyapoornan Vs L.H. Premavathy and Others
Madras High Court · AIR 2005 Mad 193 : (2005) 1 CTC 334 : (2005) 1 MLJ 454
Succession Act, 1925 — Section 63
High Courts10 Nov 2004
Dilip Bhandari Vs The Commissioner, Corporation of Chennai and The Member Secretary, Chennai Metropolitan Development Authority Mrs. A. Sreedevi, Rep. by her Power Agent, Mr. Dilip Bhandari Vs The Commissioner, Corporation of Chennai, The Member Secretary, Chennai Metropolitan Development Authority, R. Ramachandran and Shanthi Builders Shanthi Builders Vs Mrs. A. Sreedevi, rep. by her Power of Attorney Agent, Dileep Bhandari, The Commissioner, Corporation of Chennai, Member Secretary, Chennai Metropolitan Development Authority and R. Ramachandran
Madras High Court · (2004) 5 CTC 481 : (2005) 1 MLJ 46
Constitution of India, 1950 — Article 141, 226Madras City Municipal Corporation Act, 1919 — Section 258
High Courts10 Nov 2004
Raj Kumar, Ravi Prakash and Tirupathi Kumar Vs The Registrar of Companies
Madras High Court · (2005) 1 LW(Cri) 449
Companies Act, 1956 — Section 633
High Courts10 Nov 2004Dismissed
United India Insurance Co. Ltd. Vs R. Sathiyanarayanan and S. Gopalakrishnan R. Sathiyanarayanan Vs United India Insurance Co. Ltd. and S. Gopalakrishnan
Madras High Court · (2006) ACJ 733 : (2005) 1 LW 358 : (2005) 1 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts09 Nov 2004
Commissioner of Income Tax Vs Janakiammal Ayyandar Trust
Madras High Court · (2005) 277 ITR 274
Income Tax Act, 1961 — Section 260A
High Courts09 Nov 2004Dismissed
The Commissioner of Income Tax Vs The Ambur Co-operative Sugar Mills Ltd.
Madras High Court · (2004) 11 MAD CK 0149
Income Tax Act, 1961 — Section 260A
High Courts09 Nov 2004
Sekar @ Kotteeswaran Vs State by Sub Inspector of Police, Erode Town (Cr. No. 484/2001)
Madras High Court · (2005) 2 LW(Cri) 895
High Courts09 Nov 2004Allowed
Rengasamy @ Rangan Vs State of Tamil Nadu
Madras High Court · (2005) 2 LW(Cri) 743
High Courts09 Nov 2004Allowed
Rangasamy @ Rangan Vs State of Tamil Nadu
Madras High Court · (2005) 2 CTC 447 : (2005) 1 LW(Cri) 371
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304