High Courts20 Jan 2001
Desekar and Another Vs D. Babu and 2 Others
Madras High Court · (2001) 01 MAD CK 0040
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 64 of 67
High Courts19 Jan 2001
Karuthakkan Nadar Vs The Tamil Nadu Electricity Board and Another
Madras High Court · (2002) 3 LW 46 : (2001) 1 MLJ 833
High Courts19 Jan 2001
N. Madhavan Vs The Deputy Commissioner of Labour (Appellate Authority under the Tamil Nadu Shops and Establishments Act, 1947), and Another
Madras High Court · (2001) 1 MLJ 454
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(12)
High Courts19 Jan 2001
A. Jayalakshmi Vs The Director of Teacher Education, Research and District Institute of Education and Training
Madras High Court · (2001) 01 MAD CK 0079
Constitution of India, 1950 — Article 30(1)
High Courts19 Jan 2001Dismissed
State by Inspector of Police, Crime Branch, C.I.D., Salem Division, Hasthampatti Police Station Vs Vazhga Vaiyagam Enterprises and Others
Madras High Court · (2001) 1 LW(Cri) 382
High Courts19 Jan 2001
S. Mohammad Ali Vs Basheer Ahmed, rep. by his Power Agent Abdul Kalam
Madras High Court · (2001) 2 LW 643 : (2001) 2 LW 642 : (2001) 1 MLJ 812
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3, Order 8 Rule 8A(2)
High Courts19 Jan 2001
D. Balakrishnan Vs Pavalamani
Madras High Court · AIR 2001 Mad 147 : (2001) 1 DMC 640 : (2001) 2 LW 173 : (2001) 1 MLJ 415
Civil Procedure Code, 1908 (CPC) — Section 107Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 12, 13, 25, 5
High Courts19 Jan 2001
P.S. Deivaprasad @ P.S. Veerabadran Vs Dr. P.D. Balaji and eleven others
Madras High Court · (2001) 2 MLJ 44
High Courts19 Jan 2001
Ashok Muthana and 6 others Vs Escorts Finance Ltd.
Madras High Court · (2001) 2 ALT(Cri) 9 : (2001) 1 LW(Cri) 436
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts19 Jan 2001
Abraham Vs Maria Ambrose
Madras High Court · (2001) 2 LW 831 : (2001) 1 MLJ 571
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jan 2001Allowed
Madhavan N. Vs Deputy Commissioner of Labour and Another
Madras High Court · (2001) 89 FLR 649 : (2001) 1 LLJ 1290
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
High Courts18 Jan 2001Allowed
Soundarammal and Others Vs Vasantha and Others
Madras High Court · AIR 2001 Mad 177
Negotiable Instruments Act, 1881 (NI) — Section 118, 4
High Courts18 Jan 2001Allowed
V. Karthikeyan Vs Registrar of Companies
Madras High Court · (2001) 106 CompCas 685 : (2001) 2 LW(Cri) 656
Companies Act, 1956 — Section 207Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 469(1), 473
High Courts18 Jan 2001Allowed
V. Subramani Vs State of Tamil Nadu and Another
Madras High Court · AIR 2001 Mad 195 : (2001) WritLR 617
Tamil Nadu Panchayats Act, 1994 — Section 205
High Courts18 Jan 2001
G. Bhanumathi Vs Ratan Kawar and another
Madras High Court · (2001) 01 MAD CK 0054
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts18 Jan 2001Dismissed
K.M. Hidayathulla Vs Bank of India
Madras High Court · AIR 2001 Mad 251 : (2003) 2 BC 484 : (2001) 2 MLJ 257
Contract Act, 1872 — Section 176
High Courts18 Jan 2001Dismissed
Tamil Nadu Steel Ex-employees Association Vs Government of Tamil Nadu and Others
Madras High Court · (2001) 1 LLJ 1507
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25G, 25M, 25N, 33C
High Courts18 Jan 2001Dismissed
Jeeva Transport Corporation Ltd. Vs Labour Court and Another
Madras High Court · (2000) 84 FLR 580 : (2001) 1 LLJ 1547
High Courts17 Jan 2001
Swamy Match Works and Another Vs Union of India (UOI) and Others
Madras High Court · (2001) 1 ACC 524 : (2001) 1 MLJ 449
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Jan 2001
Sethu Film Distributors Vs Commissioner of Income Tax
Madras High Court · (2002) 172 CTR 449 : (2001) 252 ITR 307 : (2002) 125 TAXMAN 141
Income Tax Rules, 1962 — Rule 9A, 9B