Constitution of India, 1950 — Article 22(5)Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(2)

Read judgment

High Courts19 Mar 2001Dismissed

L. Ramachandran Vs The State

Madras High Court · (2001) 03 MAD CK 0108

Read judgment

High Courts19 Mar 2001

Mahaveer Chand Surana Vs Yashoda and Others

Madras High Court · AIR 2001 Mad 328

Benami Transactions (Prohibition) Act, 1988 — Section 2, 3(1), 3(2), 3(3), 4(1)Income Tax Act, 1961 — Section 156Trusts Act, 1882 — Section 82

Read judgment

High Courts19 Mar 2001Dismissed

S. Raja Vs The Dharmapuri Municipality and Others

Madras High Court · (2001) 03 MAD CK 0091

Read judgment

High Courts19 Mar 2001Allowed

K.N. Srinivasan Vs J. Dayalan and J. Anbalagan

Madras High Court · (2001) 1 LW(Cri) 448

Read judgment

High Courts19 Mar 2001Dismissed

The Indian National Trusts for Arts and Cultural Heritage (INTACH) Vs The State of Tamil Nadu and Others

Madras High Court · (2001) 03 MAD CK 0081

Read judgment

High Courts19 Mar 2001Dismissed

Kumarasamy Mudaliar Vs Kuttiappa Mudaliar

Madras High Court · (2001) 03 MAD CK 0071

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 34Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 139

Read judgment

High Courts19 Mar 2001Dismissed

M/s Bentool Steel Products Private Limited Vs O.M.A. Mohammed Omar and another

Madras High Court · (2001) 03 MAD CK 0068

Read judgment

High Courts19 Mar 2001

Smithkline and French Laboratories Ltd. and another Vs Indoco Remedies Limited, Mumbai

Madras High Court · (2001) 2 MLJ 557

Madras High Court (Original Side) Rules, 1956 — Order 3 Rule 1

Read judgment

High Courts16 Mar 2001

Madras Fertilizers Ltd. Vs Union of India and Others

Madras High Court · (2001) 250 ITR 761

Income Tax Act, 1961 — Section 220(2A), 80J, 80J(1A)

Read judgment

High Courts16 Mar 2001Dismissed

Vijayakumar Vs Roman Catholic Church

Madras High Court · (2001) 03 MAD CK 0102

Read judgment

High Courts16 Mar 2001Dismissed

Seethalakshmi Nagaraj Vs Chief Commr. of Income Tax, Madras

Madras High Court · (2002) 139 ELT 537

Read judgment

High Courts16 Mar 2001

Pepsico India Holding Ltd. Vs The District Revenue Officer, Additional District Magistrate Kancheepuram and 4 others

Madras High Court · (2001) 03 MAD CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 142, 482

Read judgment

High Courts16 Mar 2001

Sujatha Christiana Vs C. Thomas

Madras High Court · AIR 2002 Mad 6

Divorce Act, 1869 — Section 32, 41, 42

Read judgment

High Courts15 Mar 2001

K.S. Krishnakumar and Others Vs C.D. Suresh Kumar and Others

Madras High Court · AIR 2001 Mad 279

Succession Act, 1925 — Section 218

Read judgment

High Courts15 Mar 2001

M. Mahalingam Vs Syndicate Bank and 2 Others

Madras High Court · (2001) 03 MAD CK 0049

Constitution of India, 1950 — Article 226

Read judgment

High Courts15 Mar 2001

The Special Tahsildar (L.A.) (Adi Dravidar Welfare), Ramanathapuram Vs S.M. Seigu Jalaiudeen and 2 others

Madras High Court · (2001) 03 MAD CK 0046

Land Acquisition Act, 1894 — Section 18, 23, 4(1)

Read judgment