Companies (Court) Rules, 1959 — Rule 11, 9Companies Act, 1956 — Section 441, 456(1), 456(2), 466, 481Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22

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High Courts30 Nov 2001Dismissed

K.P. Asaithambi Vs Prema

Madras High Court · (2002) 3 RCR(Civil) 304

Evidence Act, 1872 — Section 101, 102, 103Hindu Succession Act, 1956 — Section 25

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High Courts30 Nov 2001Allowed

The Superintending Engineer, Periyar Electricity Distribution Circle, Erode and Others Vs Pavathal (deceased) and Others

Madras High Court · (2002) 1 MLJ 515 : (2002) 4 RCR(Civil) 91

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts28 Nov 2001Dismissed

M. Natesan and Others Vs Thiruvanaikoil Arulmighu Sri Jambukeswarar Temple and Akilandeswari Temple and Others

Madras High Court · (2002) 1 MLJ 542

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 2(5), 2(6), 47A, 8(2)

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High Courts27 Nov 2001Dismissed

Pandyan Roadways Corporation Ltd. Vs Presiding Officer, Labour Court and Others

Madras High Court · (2002) 92 FLR 1186 : (2002) 1 LLJ 1016 : (2002) WritLR 212

Industrial Disputes Act, 1947 — Section 2A

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High Courts27 Nov 2001Dismissed

Dharani Sugars and Chemicals Ltd. Vs Commercial Tax Officer and Others

Madras High Court · (2002) 128 STC 554

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High Courts27 Nov 2001Dismissed

C. Devaraj and Another Vs C. Radhakrishnan

Madras High Court · (2002) 1 MLJ 463

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)

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High Courts27 Nov 2001Allowed

Rajagopal and Another Vs Kaliaperumal

Madras High Court · (2002) 1 MLJ 335

Transfer of Property Act, 1882 — Section 54

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High Courts26 Nov 2001

Commissioner of Income Tax Vs R.K.K.R. Steels (P) Ltd.

Madras High Court · (2002) 178 CTR 172

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High Courts26 Nov 2001

Commissioner of Wealth Tax Vs T.R. Varadarajan

Madras High Court · (2002) 258 ITR 285 : (2003) 133 TAXMAN 332

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High Courts26 Nov 2001

Dr. Rajah Sir M.A. Muthiah Chettiar of Chettinad (HUF) Vs Commissioner of Wealth-tax

Madras High Court · (2004) 187 CTR 658 : (2004) 265 ITR 592

Hindu Succession Act, 1956 — Section 6Wealth Tax Act, 1957 — Section 2, 35

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High Courts26 Nov 2001

Commissioner of Income Tax Vs R.K.K.R. Steels P. Ltd.

Madras High Court · (2002) 178 CTR 72 : (2001) 258 ITR 306

Income Tax Act, 1961 — Section 37

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High Courts23 Nov 2001

Gowri Spinning Mills Ltd. and Another Vs Adimoolam and Another

Madras High Court · (2002) 2 LW 574

Arbitration and Conciliation Act, 1996 — Section 2, 7, 8Companies Act, 1956 — Section 46

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High Courts23 Nov 2001Allowed

Ram Narayan Bhatted Vs Vimala Jhavar and Others

Madras High Court · (2001) 11 MAD CK 0037

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 11(2), Order 21 Rule 21, Order 21 Rule 22High Court Original Side Rules — Rule 39(12)

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High Courts23 Nov 2001Allowed