COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 42 of 67
Bundy Tubing of India Ltd Vs Commissioner of Income Tax
Madras High Court · (2001) 253 ITR 286
Abdul Kareem and Others Vs Mohammed Farook and Another
Madras High Court · (2001) CriLJ 3869
V. M. R. Trust Vs Commissioner of Income Tax
Madras High Court · (2002) 253 ITR 491
Tamil Nadu Civil Supplies Corporation Limited Vs Oswal Solven Extraction (Madras) Unit
Madras High Court · AIR 2002 Mad 35
Indian Overseas Bank Vs M/s. Bismilla Trading Co.
Madras High Court · (2001) 3 CivCC 40 : (2002) 1 LW 402 : (2001) 3 RCR(Criminal) 495
Commissioner of Income Tax Vs Stanes Amalgamated Estates Ltd.
Madras High Court · (2001) 251 ITR 861
Bundy Tubing of India Ltd. Vs Commissioner of Income Tax
Madras High Court · (2002) 173 CTR 383 : (2002) 253 ITR 286 : (2002) 122 TAXMAN 749
Commissioner of Income Tax Vs T.T. Krishnamachary and Co.
Madras High Court · (2002) 256 ITR 82 : (2003) 126 TAXMAN 248
The Commissioner, H.R. and C.E. (A) Department Vs C. Nalla Sivam Pillai and Another
Madras High Court · (2001) 3 MLJ 269
S. Yesodha Proprietrix Dhanam Theatre Vadugasathu Vs The Collector and The Deputy Commercial Tax Officer
Madras High Court · (2001) 06 MAD CK 0013
V.M.R. Trust Vs Commissioner of Income Tax
Madras High Court · (2002) 253 ITR 491
Commissioner of Income Tax Vs Craigmore Plantations India Ltd.
Madras High Court · (2002) 253 ITR 447
M. Thomas Vs State of Tamil Nadu
Madras High Court · (2002) 1 LW(Cri) 120
K. Dakshinamoorthy Vs M/s. Regency Ceramic Ltd., Yanam and 3 others
Madras High Court · (2001) 06 MAD CK 0071
A. Kanagasabapathy and Another Vs State
Madras High Court · (2001) CriLJ 4036
Apollo Hospitals Enterprises Ltd. Vs Union of India (UOI)
Madras High Court · (2001) 133 ELT 58
M. Palanisamy and Another Vs State
Madras High Court · (2001) CriLJ 3892