High Courts13 Dec 2001
Agasthiyar Trust, Madras Vs The Commissioner of Wealth Tax, Madras
Madras High Court · (2003) 130 TAXMAN 497
Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 2 of 67
High Courts13 Dec 2001
Nagammal Cotton Mills (Pvt.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 258 ITR 390
Income Tax Act, 1961 — Section 32, 43(1)
High Courts12 Dec 2001Dismissed
V.J. Sharmi Vs The Secretary, Selection Committee, Kilpauk, Chennai and Another
Madras High Court · AIR 2002 Mad 269 : (2002) 1 MLJ 597
Constitution of India, 1950 — Article 162, 226
High Courts12 Dec 2001Dismissed
All India Skins and Hides Tanners and Merchant Association, Chennai Vs The Commercial Tax Officer, Periamet Assessment Circle, Chennai, The State of Tamil Nadu and The Tamil Nadu Taxation Special Tribunal
Madras High Court · (2002) 127 STC 491
High Courts12 Dec 2001
Kalimuthu Vs V.K. Arumugham and Others
Madras High Court · (2004) 28 PTC 339
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Dec 2001Allowed
The West Coast Paper Mills Ltd., Cuddalore Vs The Commercial Tax Officer, Cuddalore, The Tamil Nadu Sales Tax Appellate Tribunal and The Tamil Nadu Taxation Special Tribunal, Singarvelar Maaligai, Chennai
Madras High Court · (2002) 127 STC 53
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts11 Dec 2001
D. Subramanian, S. Dharmarajan, S. Ponkala and Neelanarayanan Vs The State of Tamil Nadu
Madras High Court · (2001) 12 MAD CK 0004
Harinaj Welfare Scheme Rules, 1979 — Rule 5(1)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4, 4(1), 4(2)Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965 — Rule 5
High Courts10 Dec 2001
Commissioner of Income Tax Vs Elgi Equipment Ltd.
Madras High Court · (2002) 176 CTR 305
Income Tax Act, 1961 — Section 40A(8)
High Courts10 Dec 2001
Commissioner of Income Tax Vs Mac Millan India Ltd.
Madras High Court · (2003) 130 TAXMAN 498
High Courts10 Dec 2001
National Insurance Co. Ltd. Vs Raj Kumari and Another
Madras High Court · (2003) ACJ 1572
Motor Vehicles Act, 1988 — Section 147, 149, 170
High Courts10 Dec 2001
Commissioner of Income Tax Vs S. Kamalahasan
Madras High Court · (2004) 188 CTR 145 : (2004) 141 TAXMAN 257
Income Tax Act, 1961 — Section 145(2)
High Courts10 Dec 2001
Commissioner of Income Tax Vs Macmillan India Ltd.
Madras High Court · (2004) 186 CTR 561
Income Tax Act, 1961 — Section 80QQ
High Courts10 Dec 2001
Commissioner of Income Tax Vs Rane Brake Linings Ltd.
Madras High Court · (2002) 176 CTR 396 : (2002) 255 ITR 395 : (2003) 126 TAXMAN 231
Income Tax Act, 1961 — Section 35(1), 35(2)
High Courts10 Dec 2001
Commissioner of Income Tax Vs Sakthi Finance Ltd.
Madras High Court · (2002) 256 ITR 488
Income Tax Act, 1961 — Section 35D
High Courts10 Dec 2001
The Commissioner of Income Tax, Tamil Nadu II, Madras Vs Mac Millan India Ltd., Madras
Madras High Court · (2001) 12 MAD CK 0023
High Courts10 Dec 2001Allowed
P. Kalavathi Vs G. Murali and Another
Madras High Court · (2002) 2 ACC 46 : (2003) ACJ 1298
High Courts10 Dec 2001Allowed
MCC Finance Ltd. (In Liquidation) Vs Reserve Bank of India
Madras High Court · (2002) 110 CompCas 645 : (2001) 3 MLJ 98
Companies Act, 1956 — Section 446, 446(2)
High Courts10 Dec 2001
National Insurance Co. Ltd. Vs Smt. Rajakumari and Another
Madras High Court · (2002) 3 ACC 23
High Courts10 Dec 2001
R. Kalavathi Vs G. Murali and New India Assurance Co. Ltd. No. 204, Purasawalkam High Road, Chennai - 7
Madras High Court · (2002) 2 ACC 46 : (2003) ACJ 1298