High Courts04 Oct 2001
Karuppiah Vs State by Inspector of Police, Natham Police Station, Dindigul Anna District
Madras High Court · (2002) 1 LW(Cri) 391
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 15 of 67
High Courts04 Oct 2001Dismissed
Ramasamy Vs Muniyandi, Balu Thevar, G. Bhaskar and Inspector of Police, Pattukottai Police Station
Madras High Court · (2002) 1 LW(Cri) 224
High Courts04 Oct 2001Dismissed
K. Subramanian Vs The State of Tamil Nadu
Madras High Court · (2002) 1 LW(Cri) 318
High Courts04 Oct 2001
Vellore Municipality Vs D. Dennisan and Others
Madras High Court · (2001) 10 MAD CK 0083
Specific Relief Act, 1963 — Section 34
High Courts04 Oct 2001Dismissed
Muniammal Vs Jagannathan and Others
Madras High Court · (2001) 10 MAD CK 0080
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1)
High Courts04 Oct 2001Dismissed
N. Varadarajan (Co-operative Sub-Registrar) Special Officer Salem Co-operative Housing Society Ltd., Salem Vs State of Tamil Nadu and Others
Madras High Court · (2002) 2 LW 77 : (2001) 3 MLJ 582
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(3)Tamil Nadu Town and Country Planning (Amendment) Act, 1998 — Section 113, 113
High Courts04 Oct 2001
Commissioner of Income Tax Vs Ashok Leyland Ltd.
Madras High Court · (2002) 254 ITR 641
Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 244(1A)
High Courts04 Oct 2001Allowed
Rajan, Selvaraj, Muthumanickam and Arumugham Vs State
Madras High Court · (2001) 10 MAD CK 0016
High Courts03 Oct 2001Allowed
Kitex Garments Limited Vs Ajay Koushik Prop. Karan Traders
Madras High Court · (2002) 1 CivCC 55 : (2001) 4 RCR(Criminal) 677
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts03 Oct 2001Dismissed
K. Prakalathan Vs The District Collector, Bharat Heavy Electricals Limited
Madras High Court · (2001) 10 MAD CK 0108
High Courts03 Oct 2001Dismissed
Bhuvaneshwari Vs The Tamil Nadu Housing Board
Madras High Court · (2001) 10 MAD CK 0105
Constitution of India, 1950 — Article 226Tamil Nadu State Housing Board (Amendment) Act, 1971 — Section 84(1)Tamil Nadu State Housing Board Act, 1961 — Section 84
High Courts03 Oct 2001
Commissioner of Income Tax Vs S.I. Property Development Ltd.
Madras High Court · (2002) 256 ITR 601 : (2003) 130 TAXMAN 313
High Courts03 Oct 2001
T. Muniappa and Another Vs Perumiah and Others
Madras High Court · AIR 2002 Mad 90 : (2002) 1 MLJ 54
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts03 Oct 2001Dismissed
Union of India (UOI) Vs Greaves Limited
Madras High Court · (2002) 80 ECC 69 : (2002) 139 ELT 34
Central Excises and Salt Act, 1944 — Section 9(1)Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts03 Oct 2001Dismissed
Syndicate Bank SC/ST Employees' Association Vs Assistant General Manager, Syndicate Bank and Others
Madras High Court · (2002) 4 LLJ 13 : (2002) WritLR 300
Constitution of India, 1950 — Article 335
High Courts01 Oct 2001Dismissed
Y. Swamidhas and 2 ors Vs The Chief Engineer, National Highways, Chennai-5 and 4 ors
Madras High Court · (2001) WritLR 724
Constitution of India, 1950 — Article 14, 226
High Courts01 Oct 2001
K. Shankar Vs The Joint Registrar of Co-operative Societies, Ramakrishna Road, Salem-636 007 and Others
Madras High Court · (2001) 10 MAD CK 0118
Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 — Section 2(4)
High Courts01 Oct 2001Dismissed
C. Selvaraj Vs M. Subramani
Madras High Court · (2002) 4 LW 202
Limitation Act, 1963 — Section 5
High Courts01 Oct 2001Allowed
R. Krishnamoorthy and Others Vs T. Ambrose
Madras High Court · (2001) 10 MAD CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313, 313(1)Penal Code, 1860 (IPC) — Section 109, 500
High Courts01 Oct 2001
R. Sukumariamma and 14 Others Vs Government of Tamil Nadu and others
Madras High Court · (2001) 10 MAD CK 0097