High Courts29 Nov 2000Allowed
Management of Erinkadu Estate Vs Presiding Officer, Labour Court and Another
Madras High Court · (2001) 1 LLJ 352 : (2001) 1 MLJ 232
Industrial Disputes Act, 1947 — Section 10, 33C(2)
COURT ARCHIVE
Madras High Court judgments, 2000
1,130 judgments · page 8 of 57
High Courts28 Nov 2000
Commissioner of Wealth-tax Vs L.G. Balakrishnan
Madras High Court · (2001) 249 ITR 578
Income Tax Act, 1961 — Section 210
High Courts28 Nov 2000
Commissioner of Wealth Tax Vs Pradeep D. Kothari
Madras High Court · (2002) 253 ITR 154 : (2002) 123 TAXMAN 302
High Courts28 Nov 2000
Commissioner of Income Tax Vs T.C. Itty Ipe
Madras High Court · (2001) 171 CTR 242 : (2001) 249 ITR 591
Income Tax Act, 1961 — Section 2(42A), 45, 64
High Courts27 Nov 2000Dismissed
C. Nallasamy and another Vs Rajadurai and 4 others
Madras High Court · (2000) 11 MAD CK 0140
High Courts27 Nov 2000
Steel Authority of India Ltd. Vs Collector of C. Ex.
Madras High Court · (2001) 129 ELT 602
Central Excise Rules, 1944 — Rule 57A
High Courts27 Nov 2000Dismissed
Tamil Nadu Industrial Investment Corporation Limited Vs TVL Vikranth Chemical and Another
Madras High Court · (2002) 2 LW 696
High Courts27 Nov 2000Allowed
Tamil Nadu Khadi and Village Industries Board Vs C.C.E.
Madras High Court · (2001) 76 ECC 466 : (2001) 129 ELT 36
Central Excise Rules, 1944 — Rule 8(1)Income Tax Act, 1961 — Section 33(4)
High Courts27 Nov 2000Dismissed
S. Pangajam Vs The District Collector, The Revenue Divisional Officer and Indian Overseas Bank
Madras High Court · (2000) 11 MAD CK 0027
Constitution of India, 1950 — Article 14, 15, 16
High Courts27 Nov 2000
S. Kempadevamma Vs Commissioner of Income Tax
Madras High Court · (2002) 175 CTR 58 : (2001) 251 ITR 871 : (2002) 121 TAXMAN 35
High Courts27 Nov 2000
Ranganatha Pillai Vs Anandan and Another
Madras High Court · (2001) 1 MLJ 535
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16A
High Courts24 Nov 2000Dismissed
G. Jothimuthu Vs S. Gopal and 2 others
Madras High Court · (2000) 11 MAD CK 0138
Hindu Succession Act, 1956 — Section 2, 26
High Courts24 Nov 2000Allowed
Britannia Industries Ltd. Vs Presiding Officer, Second Additional Labour Court and Others
Madras High Court · (2001) 2 LLJ 660
Tamil Nadu Factories Rules, 1958 — Rule 70(6)
High Courts24 Nov 2000
M.P. Purusothaman and Others Vs Assistant Director of Income Tax (Prosecution) and Others
Madras High Court · (2001) 252 ITR 603
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 237, 276C, 276C(1), 277Penal Code, 1860 (IPC) — Section 193, 196, 420, 511
High Courts24 Nov 2000
Perumal Vs State
Madras High Court · (2001) 1 LW(Cri) 58
Penal Code, 1860 (IPC) — Section 300, 302, 304, 313
High Courts24 Nov 2000
The Government of Tamil Nadu and another Vs Thirukoil Paniyalargal Sangam, Ambasamudram and another
Madras High Court · (2001) 1 MLJ 508
Constitution of India, 1950 — Article 14, 16, 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(22), 7Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964 — Rule 14, 26, 32
High Courts24 Nov 2000Allowed
T. Kalavathy Vs Veera Exports
Madras High Court · (2001) 1 ALT(Cri) 465 : (2001) 1 LW(Cri) 322 : (2001) 3 RCR(Criminal) 331
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2000
Govindappa Naidu Vs Srinivasalu Naidu and six others
Madras High Court · (2001) 2 RCR(Civil) 217
Civil Procedure Code, 1908 (CPC) — Section 100Provincial Insolvency Act, 1920 — Section 35, 53, 54, 9(1)Registration Act, 1908 — Section 47, 75(3)
High Courts23 Nov 2000Dismissed
The South Indian Bank Ltd. Vs Saroja Govindarajan
Madras High Court · AIR 2001 Mad 315 : (2001) 2 LW 647 : (2001) 1 MLJ 759
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)