High Courts21 Nov 2000Allowed
Hussain Shaw Vs State
Madras High Court · (2001) CriLJ 2142
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7Prevention of Food Adulteration Act, 1954 — Section 13(2), 7(3)
COURT ARCHIVE
Madras High Court judgments, 2000
1,130 judgments · page 10 of 57
High Courts21 Nov 2000
Muthuramalingam represented by his Power Agent, Bharathavalli Vs Priya and Others
Madras High Court · (2001) 1 MLJ 464
High Courts21 Nov 2000
Hindu Religious and Charitable Endowment (A) Department Vs N. Sivarajan Nadar and Others
Madras High Court · (2001) 1 MLJ 523
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63(a)
High Courts20 Nov 2000
Commissioner of Income Tax Vs S. Muthukumaraswamy
Madras High Court · (2000) 11 MAD CK 0142
Income Tax Act, 1961 — Section 23(1), 23(1)(a), 23(1)(b), 24
High Courts20 Nov 2000
Commissioner of Wealth Tax Vs V.T. Somasundaram L/H of V.S. Thiagaraja Mudaliar
Madras High Court · (2001) 165 CTR 454
Wealth Tax Act, 1957 — Section 5(1)(iv)
High Courts20 Nov 2000
Commissioner of Wealth-tax Vs V.T. Somasundaram
Madras High Court · (2002) 255 ITR 652
Wealth Tax Act, 1957 — Section 5(1)
High Courts20 Nov 2000
Commissioner of Income Tax Vs S. Balammal
Madras High Court · (2001) 250 ITR 76
Income Tax Act, 1961 — Section 23(1), 24
High Courts20 Nov 2000
Arumugam Vs Herniette Sandjivy and Others
Madras High Court · (2001) 1 MLJ 325
Limitation Act, 1963 — Section 29(2)
High Courts20 Nov 2000
Theatre Mathi Vs State of Tamil Nadu and Others
Madras High Court · (2001) 1 MLJ 301
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 3
High Courts20 Nov 2000
Commissioner of Income Tax Vs K. Raja Gopala Rao
Madras High Court · (2002) 125 TAXMAN 148
Income Tax Act, 1961 — Section 48, 55(2)
High Courts20 Nov 2000
Continental Exporters Vs Collector of Cus.
Madras High Court · (2001) 129 ELT 303
High Courts17 Nov 2000Dismissed
P. Ramanathan Vs Income Tax Officer
Madras High Court · (2002) 257 ITR 477
Income Tax Act, 1961 — Section 220
High Courts17 Nov 2000
P. RAMANATHAN Vs ITO
Madras High Court · (2001) 170 CTR 245
Income Tax Act, 1961 — Section 220(2)
High Courts17 Nov 2000
Dr. P. Ramamoorthi Vs The Madurai Kamaraj University and Another
Madras High Court · (2001) 1 MLJ 204
High Courts17 Nov 2000Dismissed
Ennore Foundries Ltd. Vs Government of India and Others
Madras High Court · (2001) 88 FLR 884 : (2000) 3 LLJ 185 : (2001) 1 MLJ 93
Constitution of India, 1950 — Article 142, 226Employees State Insurance Act, 1948 — Section 26, 87Industrial Disputes Act, 1947 — Section 18(1)
High Courts17 Nov 2000
Ramadoss G. and Others Vs Management of Tansi Die Castings, Industrial Estate and Others
Madras High Court · (2001) 1 LLJ 706 : (2001) 1 MLJ 123
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts17 Nov 2000Dismissed
P. Velu Chettiar Vs Chief Commissioner of Income Tax and Another
Madras High Court · (2001) 170 CTR 154 : (2002) 256 ITR 490 : (2002) 120 TAXMAN 875
Income Tax Act, 1961 — Section 234A, 234B, 234C
High Courts17 Nov 2000
Sabeta Detergents Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 248 ITR 385
Income Tax Act, 1961 — Section 143(1), 245
High Courts17 Nov 2000
Inum Beevi Vs K.S. Syed Ahamed Kabir (died) and 15 others
Madras High Court · (2002) 2 LW 357 : (2001) 1 MLJ 307
Evidence Act, 1872 — Section 101, 103, 3, 45
High Courts17 Nov 2000
Jugal Kishore Naresh Kumar No. 85 Acharappan St, Madras-1 Vs Union of India
Madras High Court · (2002) ACJ 1516 : (2001) 1 MLJ 159 : (2001) 3 RCR(Civil) 105
Railways Act, 1890 — Section 72, 73, 77C, 78B