High Courts30 Jul 1999
P. Ganesan Vs A. Marimuthu
Madras High Court · (1999) 3 LW 546 : (1999) 3 MLJ 342
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(a), 14(1)(b)
COURT ARCHIVE
Madras High Court judgments, 1999
1,261 judgments · page 27 of 64
High Courts30 Jul 1999Allowed
Mallika and Another Vs P. Kulandai
Madras High Court · (2000) 2 CivCC 207 : (2000) CriLJ 142 : (2001) 1 DMC 354 : (2000) 2 RCR(Criminal) 358
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Jul 1999
Mahendra Kumar Vs Nagamani and Co. and Another
Madras High Court · (2000) 2 ACC 450
Motor Vehicles Act, 1988 — Section 3(1)Penal Code, 1860 (IPC) — Section 279, 337
High Courts29 Jul 1999Allowed
Pachiammal and 10 others Vs Challan Asari and 5 others
Madras High Court · (1999) 07 MAD CK 0125
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts28 Jul 1999
V. Amudha Vs S. A. Arumugham and Others
Madras High Court · (2000) 1 LW 547 : (1999) 3 MLJ 261
Limitation Act, 1963 — Section 5
High Courts28 Jul 1999
Muthukaruppan @ Velayutham Vs Suresh @ Muthukaruppan and two others
Madras High Court · (2000) 2 CivCC 129 : (1999) 3 CTC 491 : (2000) 1 RCR(Civil) 655
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 115
High Courts28 Jul 1999
T.A. Naufal Rizwan rep by his father S. Abubacker Vs The State of Tamil Nadu and four others
Madras High Court · (1999) 3 CTC 253
Constitution of India, 1950 — Article 14, 15(4), 16
High Courts28 Jul 1999
Amhalavanan Vs A. Anhalagan
Madras High Court · (1999) 3 CTC 36 : (1999) 2 LW(Cri) 743
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts28 Jul 1999
Ganesan and 4 others Vs M. Sundararaja Thevar and 5 others
Madras High Court · (2000) 1 CTC 545 : (1999) 3 LW 433 : (2000) 1 MLJ 121
Evidence Act, 1872 — Section 74, 77
High Courts28 Jul 1999
Ramalatchumi Ammal Vs T. Jeevanantham
Madras High Court · (1999) 3 CTC 577
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6ALimitation Act, 1963 — Article 113, 3(2)
High Courts28 Jul 1999
Haji Latif Gani Kachhi Vs Sangishetty Ramulu
Madras High Court · (1999) 3 MLJ 604
Trade and Merchandise Marks Act, 1958 — Section 109(2)
High Courts28 Jul 1999
National Insurance Co. Ltd. Vs K. Ramachandran and Another
Madras High Court · (2000) 2 ACC 227
High Courts27 Jul 1999
Sennimalai Swamy Madam Trust, Palani Vs NIL
Madras High Court · (1999) 3 CTC 390
Charitable and Religious Trusts Act, 1920 — Section 7Succession Act, 1925 — Section 302Trustes and Mortgagees Act, 1866 — Section 43
High Courts27 Jul 1999
Ideal Agro Services and four others Vs Indian Overseas Bank, Contonment Branch, Trichy
Madras High Court · (1999) 3 CTC 486
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 100, 34
High Courts27 Jul 1999
C. Lakshmi Narain Vs The Government of Tamil Nadu, The Chairman, Pallavan Transport Corporation Ltd. and The Commissioner of Police
Madras High Court · (1999) 07 MAD CK 0118
Constitution of India, 1950 — Article 19, 19(1)(2), 19(1)(a), 19(2), 21
High Courts27 Jul 1999
Base Corporation Ltd. Vs Union of India (UOI)
Madras High Court · (1999) 113 ELT 27
High Courts27 Jul 1999
K.K. Palaniappan Vs P.S.K. Subramaniam and two others
Madras High Court · (1999) 3 CTC 404 : (1999) 4 RCR(Criminal) 763
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Article 113Negotiable Instruments Act, 1881 (NI) — Section 117, 138
High Courts27 Jul 1999
A. Kesavan Vs Madurai-Kamaraj University and three others
Madras High Court · (1999) 3 CTC 151 : (2001) 1 LW 100 : (1999) 3 LW 762
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 115, 96
High Courts27 Jul 1999
State Bank of India, its Branch Manager, Tirupattur Vs Kasim, Proprietor, M/s. Kasira Stores, Big Bazaar St, Tirupattur, Ramanathapuram Dt. and 10 others
Madras High Court · (1999) 3 CTC 109 : (2000) 1 LW 638
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Contract Act, 1872 — Section 139, 140, 141Limitation Act, 1963 — Article 137, 181