High Courts23 Aug 1999
R.M.V. Karuppiah Ambalam Vs Sr. Govinda Iyer and two others
Madras High Court · (1999) 3 CTC 129
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
COURT ARCHIVE
Madras High Court judgments, 1999
1,261 judgments · page 21 of 64
High Courts23 Aug 1999
Swarna Paper Cutting Works and another Vs M/s. Indian Express (Madurai) Private Limited, Madras
Madras High Court · (1999) 3 CTC 167 : (1999) 3 LW 845
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6, 34Evidence Act, 1872 — Section 65, 67, 74Limitation Act, 1963 — Section 18
High Courts23 Aug 1999
Ponnan Vs Sakkarai @ Goindasamy
Madras High Court · (2001) 1 LW(Cri) 138
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts23 Aug 1999Allowed
Jagannatha Padayachi Vs Elumalai and Azhagappa Padayachi
Madras High Court · (1999) 08 MAD CK 0019
Specific Relief Act, 1963 — Section 10, 16, 20
High Courts20 Aug 1999Partly Allowed
Management of Jawahar Mills Ltd. Vs Regional Director, Employees' State Insurance Corporation and Another
Madras High Court · (2001) 2 LLJ 793
Employees State Insurance Act, 1948 — Section 2, 2(9)
High Courts20 Aug 1999
Kamalammal and Others Vs Parvathi Ammal and Others
Madras High Court · (1999) 3 MLJ 598
High Courts20 Aug 1999
M. Arunachalam Vs V. Rajaram Reddiar
Madras High Court · (1999) 3 CTC 316 : (1999) 3 LW 837 : (2000) 1 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Section 20Negotiable Instruments Act, 1881 (NI) — Section 46, 50, 78, 8, 9
High Courts20 Aug 1999
Kannappan Vs Pargunan and 9 others
Madras High Court · (2000) 2 CTC 219
Evidence Act, 1872 — Section 115, 68Transfer of Property Act, 1882 — Section 43
High Courts20 Aug 1999Allowed
Periyasamy R. Vs General Manager (Operations), State Bank of India and Another
Madras High Court · (2000) 3 LLJ 1408
Constitution of India, 1950 — Article 226, 32State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 32(4), 41, 51, 51(1), 51(2)
High Courts20 Aug 1999Dismissed
M. Govindammal Vs Dr. M. Thilakavathy
Madras High Court · (2000) CriLJ 1073 : (2001) 1 DMC 545
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 109, 494
High Courts20 Aug 1999Dismissed
Kasan Vs The State
Madras High Court · (2000) CriLJ 1020
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302, 324
High Courts20 Aug 1999Allowed
Dr. S. Ganesan Vs The Registrar, Alagappa University
Madras High Court · (1999) 08 MAD CK 0031
High Courts19 Aug 1999
A. Selvaraj Vs State of Tamil Nadu and two others
Madras High Court · (1999) 3 CTC 441 : (2000) WritLR 148
Constitution of India, 1950 — Article 226
High Courts19 Aug 1999Allowed
C. Natarajan and etc. Vs Government of Tamil Nadu and Others
Madras High Court · AIR 2000 Mad 43 : (1999) 3 LW 718 : (1999) 3 MLJ 728
Tamil Nadu Payment of Pensions to Tamil Scholars and Miscellaneous Provisions Act, 1983 — Section 3
High Courts19 Aug 1999Dismissed
Chellappa Vs The State
Madras High Court · (2000) CriLJ 1276
Penal Code, 1860 (IPC) — Section 323, 324, 326Protection of Civil Rights Act, 1955 — Section 7(1)
High Courts19 Aug 1999Partly Allowed
Guindy Machine Tools Pvt. Ltd. Vs Employees' State Insurance Corporation
Madras High Court · (2000) 84 FLR 262 : (2000) 1 LLJ 287 : (1999) 3 MLJ 595
Employees State Insurance Act, 1948 — Section 14B
High Courts19 Aug 1999Dismissed
Jayram Electricals (P) Ltd. Vs Presiding Officer and Others
Madras High Court · (2000) 2 LLJ 1082
Employees State Insurance Act, 1948 — Section 2(22), 2(9), 75(2B)
High Courts19 Aug 1999Allowed
M. Balakrishnan Vs State of Tamilnadu
Madras High Court · (1999) 2 LW(Cri) 782
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts19 Aug 1999
Bakthavatchal, 650 Trichy Roaad, Coimbatore Vs The District Collector, Coimbatore and The Special Tahsildar, Land Acquisition, Adi Dravidar and Tribal Welfare, Coimbatore
Madras High Court · (1999) 08 MAD CK 0021
High Courts19 Aug 1999
Managing Director, Rani Mangammal Transport Corporation Vs K.M. Raju
Madras High Court · (2000) 2 ACC 324