High Courts27 Jan 1998Dismissed
State Vs Ramamurthy and Yashpalmeera
Madras High Court · (1999) 2 LW(Cri) 466
Prevention of Food Adulteration Act, 1954 — Section 16(1), 16(1)(a), 2(ix)(j)(k), 7(1)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 88 of 91
High Courts27 Jan 1998Allowed
Perumayee Ammal Vs Varadhappa Goundar
Madras High Court · (1998) 01 MAD CK 0015
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 18(2)(a), 25
High Courts27 Jan 1998
Dasaratharaman Vs Chandrasekara Sankaraiya Naidu and 3 others
Madras High Court · (1998) 01 MAD CK 0005
Contract Act, 1872 — Section 74
High Courts24 Jan 1998
Commissioner of Income Tax Vs Amarlal Krishandas
Madras High Court · (1999) 239 ITR 495
Income Tax Act, 1961 — Section 147, 3
High Courts24 Jan 1998
Commissioner of Income Tax Vs A.G. Abraham
Madras High Court · (1999) 239 ITR 835
Income Tax Act, 1961 — Section 271(1)
High Courts24 Jan 1998
Commissioner of Income Tax Vs Tamil Nadu Government Supplies Corporation Limited
Madras High Court · (1999) 238 ITR 274
Income Tax Act, 1961 — Section 144B, 263
High Courts23 Jan 1998Dismissed
Meenakshisundaram Vs Gopalarathna Mudaliar and Ramanujam
Madras High Court · (1998) 01 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Jan 1998Allowed
Thomas George Vs Air Asiatic Limited
Madras High Court · (1998) 1 LW(Cri) 301
Companies Act, 1956 — Section 629A, 630Criminal Procedure Code, 1973 (CrPC) — Section 205, 91
High Courts22 Jan 1998
K. Nachimuthu Vs A. Natarajan
Madras High Court · (1998) 2 MLJ 613
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16A
High Courts22 Jan 1998Dismissed
M.K. Sankaran Vs Govt. of Tamil Nadu and Another
Madras High Court · AIR 1998 Mad 332
High Courts22 Jan 1998Dismissed
Shakthi Concrete Industries Ltd. and Others Vs Valuable Steels (India) Ltd.
Madras High Court · (1998) 2 ALT(Cri) 300 : (2000) 100 CompCas 429 : (1998) 1 LW(Cri) 354 : (1999) 4 RCR(Criminal) 329
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts22 Jan 1998Dismissed
Rajan Varma Vs Revenue Divisional Officer, Kodaikanal and others
Madras High Court · (1998) 1 CTC 361
High Courts22 Jan 1998
Commissioner of Income Tax Vs Hindustan Teleprinters Ltd.
Madras High Court · (1999) 239 ITR 60
Companies (Profits) Surtax Act, 1964 — Section 8Income Tax Act, 1961 — Section 10(28), 280ZB
High Courts22 Jan 1998Dismissed
N. Haribhaskar, I.A.S. Vs State
Madras High Court · (1998) 01 MAD CK 0020
High Courts22 Jan 1998Allowed
J. Babulal and 4 Others. Vs T. JayaramaNaidu and Others
Madras High Court · (1998) 01 MAD CK 0007
High Courts21 Jan 1998Dismissed
S. Mangai Ammal Vs Lakshmi Narayana Rao and another
Madras High Court · (1998) 3 CTC 510 : (1998) 2 MLJ 183
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts21 Jan 1998
Mangai Ammal Vs Lakshmi Narayana Rao and Another
Madras High Court · (1998) 2 MLJ 183
High Courts21 Jan 1998
State of Tamil Nadu Vs Papco Offset Printing Works
Madras High Court · (2000) 118 STC 160
Central Sales Tax Act, 1956 — Section 9(2A)Tamil Nadu General Sales Tax Act, 1959 — Section 12(4), 12(5)
High Courts21 Jan 1998
Mrs. Achamma George Vs R. Krishnaswamy
Madras High Court · (1998) 2 MLJ 90
Civil Procedure Code, 1908 (CPC) — Section 47Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 106Transfer of Property Act, 1882 — Section 106