High Courts18 Feb 1998
Lucas TVS Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 242 ITR 136
Income Tax Act, 1961 — Section 35B, 35B(1), 40
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 82 of 91
High Courts18 Feb 1998
Commissioner of Wealth Tax Vs V.T. Ramalingam
Madras High Court · (2002) 255 ITR 651
Wealth Tax Rules, 1957 — Rule 1D
High Courts18 Feb 1998
M.R. Devarajan Vs M. Palani and another
Madras High Court · (1998) 2 CTC 415 : (1998) 3 MLJ 678
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts18 Feb 1998Allowed
Mangalambal Vs Anjali Devi
Madras High Court · (1998) 1 CTC 679
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts18 Feb 1998Allowed
A. Chinnarajan Vs N. S. Subbaiyah and others
Madras High Court · (1998) 1 CTC 375
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Constitution of India, 1950 — Article 227
High Courts18 Feb 1998
Commissioner of Income Tax Vs Kikani and Co.
Madras High Court · (1999) 240 ITR 831
Income Tax Act, 1961 — Section 185
High Courts18 Feb 1998
A. Chinnaraja Vs N.S. Subbaiyah and Another
Madras High Court · (1998) 1 LW 709 : (1998) 2 MLJ 370
Constitution of India, 1950 — Article 227
High Courts18 Feb 1998
Rani Mohanraj and Others Vs P. Rajarathinam
Madras High Court · (1998) 1 LW 618 : (1998) 2 MLJ 539
Constitution of India, 1950 — Article 227
High Courts18 Feb 1998
V.S. Arunachalam Vs The Managing Director, Tamil Nadu Housing Board
Madras High Court · (1998) 2 MLJ 616
Constitution of India, 1950 — Article 226
High Courts18 Feb 1998
Commissioner of Income Tax Vs Parry and Co. Ltd.
Madras High Court · (1999) 238 ITR 401
Income Tax Act, 1961 — Section 45, 48
High Courts18 Feb 1998
Commissioner of Income Tax Vs M.N. Sulaiman
Madras High Court · (1998) 145 CTR 297 : (1999) 238 ITR 139
Income Tax Act, 1961 — Section 263
High Courts18 Feb 1998
M. Velayudham Vs Deputy Director (Training), Central Reserve Police Force and Others
Madras High Court · (1998) 2 MLJ 673
High Courts17 Feb 1998
Commissioner of Wealth-tax Vs Gangabai Charities
Madras High Court · (1999) 151 CTR 580 : (1999) 236 ITR 735
Income Tax Act, 1961 — Section 11Wealth Tax Act, 1957 — Section 5, 5(1)
High Courts17 Feb 1998
Tamil Nadu Small Industries Development Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 242 ITR 122
Income Tax Act, 1961 — Section 37
High Courts17 Feb 1998Allowed
C. Sam Joseph Raj Vs District Revenue Officer and Addl. Dist. Magistrate and Another
Madras High Court · (1998) CriLJ 3152
Arms Act, 1959 — Section 13, 14Arms Rules, 1962 — Rule 5Constitution of India, 1950 — Article 19(1), 226
High Courts17 Feb 1998Dismissed
Ismail Gani Vs Maim Ponn Pattu Beevi and another
Madras High Court · (1998) 1 CTC 735 : (1998) 3 MLJ 64
High Courts17 Feb 1998Dismissed
R. R. Thulasiram Vs The Secretary, Govt. of Tamil Nadu, Housing and Urban Development (T.I.) Department, Fort St. George, Madras-9 and others
Madras High Court · (1998) 1 CTC 340
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29
High Courts17 Feb 1998Dismissed
T.M. Krishnamoorthy Pillai Vs Mangalam
Madras High Court · (1998) 1 CTC 306 : (1998) 2 MLJ 173
Hindu Minority and Guardianship Act, 1956 — Section 11, 6, 8Transfer of Property Act, 1882 — Section 3
High Courts17 Feb 1998
Commissioner of Income Tax Vs Electron India
Madras High Court · (2000) 241 ITR 166
High Courts17 Feb 1998
Govindammal and Others Vs Ammasi Kounder
Madras High Court · (1998) 3 MLJ 267
Evidence Act, 1872 — Section 21, 68, 70