High Courts28 Apr 1998
Commissioner of Income Tax Vs R. Chidambaranatha Mudaliar
Madras High Court · (1999) 240 ITR 552
Income Tax Act, 1961 — Section 2(47), 45
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 57 of 91
High Courts28 Apr 1998
Commissioner of Income Tax Vs India Forge and Drop Stampings Ltd.
Madras High Court · (1999) 240 ITR 208
Income Tax Act, 1961 — Section 80J, 80J(2), 80J(3)
High Courts28 Apr 1998
Commissioner of Income Tax Vs Sundaravel Match Industries (P.) Ltd.
Madras High Court · (2000) 245 ITR 605
Income Tax Act, 1961 — Section 32, 32A, 43, 43(1), 80AB
High Courts28 Apr 1998
Commissioner of Income Tax Vs Neyveli Lignite Corporation Ltd.
Madras High Court · (2000) 244 ITR 521
Income Tax Act, 1961 — Section 32, 37
High Courts28 Apr 1998
Commissioner of Income Tax Vs George Maijo
Madras High Court · (2001) 250 ITR 440
Income Tax Act, 1961 — Section 32A, 80HH, 80J
High Courts28 Apr 1998
Commissioner of Income Tax Vs South India Corporation (Agencies) Ltd.
Madras High Court · (2000) 246 ITR 581
Income Tax Act, 1961 — Section 35B, 35B(1), 40A(8)
High Courts28 Apr 1998
Commissioner of Income Tax Vs Tamil Nadu Industrial Investment Corporation Ltd. Tamil Nadu Industrial Investment Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 240 ITR 573
Income Tax Act, 1961 — Section 36(1)
High Courts28 Apr 1998
Commissioner of Income Tax Vs S. Natarajan
Madras High Court · (1999) 236 ITR 472
Income Tax Act, 1961 — Section 41(2), 45
High Courts28 Apr 1998
Dasa Balinjika Seva Sangam Vs Commissioner of Income Tax (No. 1)
Madras High Court · (1999) 240 ITR 854
Income Tax Act, 1961 — Section 11, 13, 13(1), 13(2), 2
High Courts28 Apr 1998
Commissioner of Income Tax Vs Rajapalayam Mills Ltd.
Madras High Court · (2000) 241 ITR 492
Income Tax Act, 1961 — Section 32
High Courts28 Apr 1998
COMMISSIONER OF INCOME TAX Vs MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
Madras High Court · (2000) 107 TAXMAN 139
High Courts28 Apr 1998Dismissed
R. Balusamy Udayar Vs Sri Saradha Finance Corporation
Madras High Court · (1998) 04 MAD CK 0018
Motor Vehicles Act, 1988 — Section 31
High Courts27 Apr 1998
Maruthai Vs Manickam and Another
Madras High Court · (1998) 3 LW 539 : (1998) 3 MLJ 304
Limitation Act, 1963 — Section 5
High Courts27 Apr 1998
Kamalam Rajendran Vs Deputy Commissioner of Income Tax
Madras High Court · (2000) 245 ITR 63
Income Tax Act, 1961 — Section 147
High Courts27 Apr 1998
Commissioner of Wealth-tax Vs B. Sivaprakash
Madras High Court · (2000) 243 ITR 99
High Courts27 Apr 1998Allowed
Mariappa Gounder and two others Vs V. Kandasamy and two others
Madras High Court · (1998) 3 CTC 61
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts27 Apr 1998
South Madras Electric Supply Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 240 ITR 503
Income Tax Act, 1961 — Section 37
High Courts27 Apr 1998
PALLAVAN TRANSPORT CONSULTANCY SERVICES LTD. Vs UNION OF INDIA and Others
Madras High Court · (1998) 149 CTR 122
High Courts27 Apr 1998
Pallavan Transport Consultancy Services Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1998) 233 ITR 745
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 119(2), 80O
High Courts24 Apr 1998
Commissioner of Income Tax Vs Yennarkay R. Ravindran Family Trust
Madras High Court · (2001) 247 ITR 724
Income Tax Act, 1961 — Section 160, 161, 166, 256(1), 4