High Courts17 Jun 1998
R. Rajan and Madras High Court Advocate Association Vs State and 3 others
Madras High Court · (1998) 2 LW(Cri) 690
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 51 of 91
High Courts17 Jun 1998
Raj Video Vision Vs K. Mohanakrishnan and Another
Madras High Court · AIR 1998 Mad 294 : (1998) 2 LW 718
Copyright Act, 1957 — Section 13(1), 14, 14(1), 2, 55Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders (Regulation) Act, 1984 — Section 2(6)
High Courts17 Jun 1998Dismissed
All India Bharat Overseas Bank Employees' Union Vs Bharat Overseas Bank and Another
Madras High Court · (1998) 2 LLJ 1181
Constitution of India, 1950 — Article 12, 226
High Courts16 Jun 1998
Management of Simpson and Co. Vs E.S.I.C.
Madras High Court · (1998) 80 FLR 991 : (1999) 2 LLJ 1342 : (1999) 2 LW 353
Constitution of India, 1950 — Article 226Employees State Insurance (General) Regulations, 1950 — Regulation 31CEmployees State Insurance Act, 1948 — Section 75, 85B
High Courts16 Jun 1998
S. Subramaniyan and Co. Vs The State of Tamil Nadu
Madras High Court · (1998) 3 LW 31 : (1998) 3 MLJ 526
High Courts15 Jun 1998Allowed
Thangam @ Thangathammal Vs The State and another
Madras High Court · (1998) 2 CTC 235
Criminal Procedure Code, 1973 (CrPC) — Section 313, 452, 454
High Courts15 Jun 1998Allowed
State Bank of India Vs Dharam Kumar and Another
Madras High Court · (2000) 102 CompCas 166 : (1998) 3 LW 391 : (1998) 2 MLJ 774
Contract Act, 1872 — Section 128, 133, 23
High Courts15 Jun 1998
N.C. Venkata Reddy (died) and 5 others Vs T.R. Rajagopal Naidu and 3 others
Madras High Court · (1998) 06 MAD CK 0133
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 27(b)
High Courts15 Jun 1998
All India Association of Private Medical Practitioners and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1998) 06 MAD CK 0129
High Courts15 Jun 1998
COMMISSIONER OF INCOME TAX Vs SUDARSAN CHITS (INDIA) LTD.
Madras High Court · (1998) 150 CTR 248
High Courts15 Jun 1998
Kanagarani Durairaj Vs A.S. Dwaragan and Another
Madras High Court · (1999) 1 LW 412 : (1998) 3 MLJ 558
Arbitration and Conciliation Act, 1996 — Section 11, 11(1), 8Constitution of India, 1950 — Article 227
High Courts15 Jun 1998
Covelong Beach Hotel (India) Limited Vs Commissioner of Income Tax
Madras High Court · (1998) 148 CTR 26
Income Tax Act, 1961 — Section 33, 33(6)
High Courts15 Jun 1998
Commissioner of Income Tax Vs N. Sathyanathan and Sons P. Ltd. and Hotel Srilekha (P.) Ltd.
Madras High Court · (2000) 242 ITR 514
Income Tax Act, 1961 — Section 32, 43
High Courts15 Jun 1998Dismissed
N. Rajalakshmi Vs The Directorate of Collegiate Education and Another
Madras High Court · AIR 1998 Mad 367
Constitution of India, 1950 — Article 14, 19, 226
High Courts15 Jun 1998
Covelong Beach Hotel (India) Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 242 ITR 512
Income Tax Act, 1961 — Section 32, 33
High Courts15 Jun 1998
G. Sumathi and Another Vs State of Tamil Nadu and Others
Madras High Court · (1998) 3 MLJ 224 : (1999) WritLR 822
High Courts15 Jun 1998
V.L. Balakrishna Naidu Vs Commissioner of Income Tax
Madras High Court · (2000) 164 CTR 348 : (2000) 246 ITR 186 : (2001) 117 TAXMAN 318
Income Tax Act, 1961 — Section 171(8)
High Courts15 Jun 1998
Commissioner of Income Tax Vs Ananda Corporation
Madras High Court · (2000) 245 ITR 217
Income Tax Act, 1961 — Section 37(3A)
High Courts15 Jun 1998
Commissioner of Income Tax Vs Vijaya Productions (P.) Ltd.
Madras High Court · (2000) 245 ITR 236
Income Tax Act, 1961 — Section 154, 155, 155(5), 261
High Courts15 Jun 1998
Commissioner of Income Tax Vs Sudarsan Chits (India) Ltd. (No. 2)
Madras High Court · (1999) 239 ITR 174
Income Tax Act, 1961 — Section 37, 40