High Courts21 Aug 1998
V. Karnal Durai Vs The State of Tamil Nadu and Others
Madras High Court · (1999) 1 MLJ 542
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 36 of 91
High Courts21 Aug 1998
P. Bhavani Shankar and Others Vs Commissioner of Income Tax and Others
Madras High Court · (2000) 242 ITR 152
Income Tax Act, 1961 — Section 17(1), 17(2)
High Courts21 Aug 1998
P. BRAVANI SHANKAR and Others Vs COMMISSIONER OF INCOME TAX and Others
Madras High Court · (1999) 155 CTR 402
High Courts21 Aug 1998Allowed
The Tamil Nadu Electricity Board Vs The Superintending Engineer, Anna Electricity Distribution Circle, Tamil Nadu Electricity Board, Dindigul
Madras High Court · (1998) 3 CTC 208
Constitution of India, 1950 — Article 311(2)
High Courts21 Aug 1998
Kokila and another Vs K.S. Bhoopathy and five others
Madras High Court · (1998) 3 CTC 16
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Aug 1998
C.S. Shanmuga Sundaram Vs The State of Tamil Nadu and one another
Madras High Court · (1998) 3 CTC 720
Constitution of India, 1950 — Article 226
High Courts20 Aug 1998
Commissioner of Income Tax Vs Madurai Soft Drinks (P.) Ltd.
Madras High Court · (2000) 241 ITR 229
Income Tax Act, 1961 — Section 256(2)
High Courts20 Aug 1998
V. Ravichandran Vs R. Ramesh Jayaram and others
Madras High Court · (1998) 08 MAD CK 0006
High Courts19 Aug 1998
Annai Velankanni Siru Viyabarigal Munnetra Sangam Vs The Collector and Others
Madras High Court · (1999) 1 MLJ 141
High Courts19 Aug 1998Dismissed
N. Nirmala Vs Nelson Jayakumar
Madras High Court · (1999) 1 DMC 737 : (1998) 3 LW 626 : (1998) 1 LW 537 : (1998) 3 MLJ 619
Guardians and Wards Act, 1890 — Section 10, 3, 7
High Courts19 Aug 1998Allowed
Commissioner of Income Tax Vs Dr. A. Mohd. Abdul Khadir
Madras High Court · (2003) 183 CTR 543 : (2003) 260 ITR 650
Income Tax Act, 1961 — Section 271(1)
High Courts19 Aug 1998
Commissioner of Income Tax Vs A. Vairaprakasam
Madras High Court · (1999) 238 ITR 568
Income Tax Act, 1961 — Section 64
High Courts19 Aug 1998
Commissioner of Income Tax Vs Nagarathu Vaisiyargal Sangam
Madras High Court · (2000) 246 ITR 164
Income Tax Act, 1961 — Section 11, 13, 13(1)
High Courts19 Aug 1998
Commissioner of Income Tax Vs Vaccum Concrete (Overseas) Co. Inc.
Madras High Court · (2000) 164 CTR 298 : (2000) 245 ITR 863 : (2002) 120 TAXMAN 340
High Courts19 Aug 1998Dismissed
Chemical Construction Co. (P) Ltd. Vs State
Madras High Court · (1999) 107 ELT 583 : (1998) 2 LW(Cri) 624
Central Excise Rules, 1944 — Rule 174, 174A, 8Central Excises and Salt Act, 1944 — Section 2, 3, 6, 9(1)
High Courts19 Aug 1998Allowed
Padmavathy Vs P. Radhakrishnan and another
Madras High Court · (1998) 08 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts19 Aug 1998
Commissioner of Income Tax Vs A. Vairaprakasam Sivakast
Madras High Court · (1998) 150 CTR 454
Income Tax Act, 1961 — Section 64
High Courts19 Aug 1998
P. Subba Naidu Vs The Licencee, Sri Lala Talkies and Others
Madras High Court · (1999) 3 MLJ 688
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts18 Aug 1998Allowed
G.C. Mohan Vs Indian Overseas Bank
Madras High Court · (1998) 08 MAD CK 0126
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, Order 3 Rule 4, Order 3 Rule 4(2), Order 9 Rule 13
High Courts18 Aug 1998Dismissed
Mrs. Juli John Vs Raman and Another
Madras High Court · (1999) CriLJ 2174
Penal Code, 1860 (IPC) — Section 354