High Courts17 Sept 1998Dismissed
S. Ramamurthy Naidu Vs Jayaraman and another S. Ramamurthy Naidu and 3 others Vs Angaiya Naidu and 2 others
Madras High Court · (1998) 09 MAD CK 0014
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 28 of 91
High Courts17 Sept 1998
Padmavathi Transport Contractors Vs The Chairman, Tamil Nadu Electricity Board NPKRR Maaligai 800 Anna Salai, Madras - 2, The Chief Engineer, Mettur Thermal Power Project Mettur Dam 636402 Salem District and The Superintending Engineer Mechanical-II, Mettur Thermal Power Station Mettur Dam 636 402, Salem District
Madras High Court · (1998) 09 MAD CK 0013
Evidence Act, 1872 — Section 114(g)
High Courts17 Sept 1998
C. Sugumaran Vs The Assistant Commissioner (Excise), Collector's Office, Ooty, The Taluk Tahsildar, Taluk Office, Coonoor and R. Madhusudanan R. Madhusoodanan Vs The District Collector of Nilgiris, Ooty and Others
Madras High Court · (1998) 09 MAD CK 0010
Constitution of India, 1950 — Article 226Madras Prohibition Act, 1937 — Section 20, 20A, 54
High Courts17 Sept 1998Dismissed
C. Krishnan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1998) 09 MAD CK 0004
High Courts16 Sept 1998
O.R. Dhanalakshmi Ammal Vs O.R. Satyamurthi and Others
Madras High Court · (1998) 3 MLJ 690
High Courts16 Sept 1998Dismissed
Pandian Vs V. Sowrirajan
Madras High Court · (1999) 3 CivCC 97 : (1999) CriLJ 1364 : (1999) 1 LW(Cri) 383 : (1999) 3 RCR(Criminal) 168
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 73Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts16 Sept 1998
Commissioner of Income Tax Vs Indian Potash Ltd.
Madras High Court · (2000) 246 ITR 805 : (2001) 119 TAXMAN 155
Income Tax Act, 1961 — Section 2, 2(18), 256
High Courts16 Sept 1998
Commissioner of Gift-tax Vs A. Hafsa Banu
Madras High Court · (2000) 241 ITR 462
High Courts16 Sept 1998
Commissioner of Income Tax Vs Simco Meters Limited
Madras High Court · (2000) 241 ITR 511 : (2002) 124 TAXMAN 666
Income Tax Act, 1961 — Section 254, 263, 32A(2)
High Courts16 Sept 1998Dismissed
Dr. M. Sundaram and Others Vs Vice Chancellor, Chennai Medical College and Research Institute and Others
Madras High Court · (1999) 1 LLJ 102
Tamil Nadu Medical Services Special Rules, 1970 — Rule 22
High Courts16 Sept 1998
K. Nagarajan Vs State by Inspector of Police, H I Police Station, Washermanpet, Chennai
Madras High Court · (1999) 1 LW(Cri) 125
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts15 Sept 1998Dismissed
Sri Devi Company Vs N.S.S. Jayaraj
Madras High Court · (2000) 100 CompCas 346
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Sept 1998
T.S. Kalyanaraman and T.S. Jayaraman Vs T.R. Meenalochani, T. Jayashree and T. Karthick Seetharam
Madras High Court · (1998) 09 MAD CK 0155
Succession Act, 1925 — Section 119, 120Transfer of Property Act, 1882 — Section 19, 21
High Courts15 Sept 1998
COMMISSIONER OF INCOME TAX Vs NAGI REDDI CHARITY
Madras High Court · (1999) 154 CTR 429
High Courts15 Sept 1998
Commissioner of Income Tax Vs Nagi Reddi Charities
Madras High Court · (2000) 241 ITR 431 : (1998) 101 TAXMAN 356
Income Tax Act, 1961 — Section 11, 12, 13(1), 2(24)
High Courts15 Sept 1998
Commissioner of Income Tax Vs P.A. Venkataraman
Madras High Court · (2000) 246 ITR 773
Income Tax Act, 1961 — Section 5, 64
High Courts14 Sept 1998
Commissioner of Income Tax Vs R.K. Parasuram
Madras High Court · (2000) 162 CTR 13 : (2000) 242 ITR 361 : (2002) 123 TAXMAN 348
High Courts14 Sept 1998
Commissioner of Income Tax Vs Tamil Nadu Tourism Development Corporation Ltd.
Madras High Court · (1999) 240 ITR 310
High Courts14 Sept 1998
Commissioner of Income Tax Vs S. Antony
Madras High Court · (1998) 150 CTR 421 : (2000) 242 ITR 363
Income Tax Act, 1961 — Section 139, 139(8), 143(3), 147, 148