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Madras High Court judgments, 1998

1,817 judgments · page 18 of 91

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High Courts28 Oct 1998Dismissed

Arthur Theodore James (deceased) and 2 others Vs Mrs. Hanna Rosaline and 4 others

Madras High Court · (1998) 10 MAD CK 0141

Civil Procedure Code, 1908 (CPC) — Section 151, 47Constitution of India, 1950 — Article 227Presidency Small Cause Courts Act, 1882 — Section 41
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High Courts28 Oct 1998

CWT Vs Dr. Mrs. Issac (Died) Through LRs

Madras High Court · (2002) 174 CTR 381

Wealth Tax Act, 1957 — Section 5, 5(1)(xxxiii)
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High Courts28 Oct 1998

Commissioner of Income Tax Vs Sacs Eagles Chicory

Madras High Court · (2000) 241 ITR 319

Income Tax Act, 1961 — Section 80HH, 80I, 80J
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High Courts28 Oct 1998Allowed

Raju Naidu Vs M. Kolandaisamy and another

Madras High Court · (1998) 2 CTC 585

Contract Act, 1872 — Section 46Specific Relief Act, 1963 — Section 28
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High Courts28 Oct 1998

Commissioner of Gift-tax Vs R. Damodaran

Madras High Court · (2001) 247 ITR 698

Gift Tax Act, 1958 — Section 16, 4(1)
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High Courts28 Oct 1998

Thanthi Trust Vs Commissioner of Income Tax

Madras High Court · (2000) 242 ITR 250

Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 147, 148, 153, 153(1), 153(2)
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High Courts28 Oct 1998

COMMISSIONER OF INCOME TAX Vs SACS EAGLES CHICORY

Madras High Court · (2000) 107 TAXMAN 463

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High Courts28 Oct 1998

Meera Sahib Vs The State, Mohammed Ali Jinnah and Durai Alias Mohideen Bawa

Madras High Court · (2001) 2 LW(Cri) 572

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High Courts27 Oct 1998

The State Bank of Travancore, Punch Operators Association Vs The Presiding Officer, Industrial Tribunal and Others

Madras High Court · (1999) 1 MLJ 291

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High Courts27 Oct 1998

Kaliaperumal Vs Pankajavalli and Others

Madras High Court · (1999) 1 LW 660 : (1999) 1 MLJ 97

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High Courts27 Oct 1998

The Management of Essorpe Mills Private Limited Vs The Presiding Officer, Labour Court and Another

Madras High Court · (1999) 1 MLJ 77 : (1999) WritLR 13

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High Courts27 Oct 1998

Commissioner of Income Tax Vs Gomatesh Granites

Madras High Court · (2000) 246 ITR 737

Income Tax Act, 1961 — Section 80HH, 80J
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High Courts27 Oct 1998

Commissioner of Income Tax Vs Shigeru Baba

Madras High Court · (2000) 161 CTR 72 : (2000) 242 ITR 592

Income Tax Act, 1961 — Section 10, 10(14)
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High Courts27 Oct 1998

Commissioner of Income Tax Vs A.M.M. Arunachalam Educational Society

Madras High Court · (2000) 243 ITR 229

Income Tax Act, 1961 — Section 10(22)
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High Courts27 Oct 1998

S. Laxmanan and Another Vs Jayant Rajan

Madras High Court · (1999) 1 MLJ 387

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 202, 203, 302
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High Courts27 Oct 1998

Commissioner of Wealth-tax Vs N. Kamatchi Ammal

Madras High Court · (2000) 243 ITR 244

Wealth Tax Act, 1957 — Section 5(1A)
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High Courts27 Oct 1998

Commissioner of Income Tax Vs New Horizon Sugar Mills (P.) Ltd.

Madras High Court · (2000) 242 ITR 578

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High Courts27 Oct 1998

State Bank of Travancore Punch Operators Association Vs P.O., Industrial Tribunal and Others

Madras High Court · (1999) 81 FLR 702 : (2000) 1 LLJ 214 : (1999) 1 MLJ 291

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High Courts27 Oct 1998

COMMISSIONER OF INCOME TAX Vs SOUTHERN ROADWAYS LTD.

Madras High Court · (2000) 163 CTR 154

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High Courts27 Oct 1998Dismissed

Management of Essorpe Mills (P) Ltd. Vs Presiding Officer, Labour Court and Another

Madras High Court · (1998) 2 LLJ 1204

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
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