High Courts21 Jan 1997
Commissioner of Gift Tax Vs S. Mohammed Hussain
Madras High Court · (1998) 149 CTR 68 : (1998) 231 ITR 16 : (1997) 95 TAXMAN 440
Gift Tax Act, 1958 — Section 26, 5(1)Income Tax Act, 1961 — Section 28
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 81 of 84
High Courts21 Jan 1997Allowed
Smt. S.A.R. Janakiammal Vs The Regional Transport Officer and Others
Madras High Court · (1997) 1 CTC 549 : (1997) 2 MLJ 74
Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 13, 3, 4(2)Tamil Nadu Motor Vehicles Taxation Rules, 1974 — Rule 14
High Courts21 Jan 1997
Noorjahan Bibi Vs Abdul Wahab Rawther and another
Madras High Court · (1997) 01 MAD CK 0007
High Courts20 Jan 1997Dismissed
G. Kannan Vs D.F. Samueal and others
Madras High Court · (1997) 01 MAD CK 0138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 115, 58, 64
High Courts20 Jan 1997
Poorman's Depot Vs P.R.M.A. Krishnan
Madras High Court · (1997) 2 MLJ 467
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 9
High Courts20 Jan 1997Allowed
Daweediya, Miladi Nabi Trust Vs Subbiah Pillai and Others
Madras High Court · (1997) 2 CTC 226
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts20 Jan 1997
Athikkan Vs State by Inspector of Police Thakkalay and Others
Madras High Court · (1997) 2 CTC 337
Evidence Act, 1872 — Section 3, 32Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1997
M/s. Lakshmi Machine Works Limited, Unit I, Coimbatore Vs M/s. L.M.W. Workers Union, Coimbatore
Madras High Court · (1997) 2 LLJ 30 : (1997) 1 LW 630 : (1997) 1 MLJ 348
High Courts20 Jan 1997Dismissed
S. Saraswathi Ammal (deceased) and Others Vs R.S. Mallikarjun Raja and Others
Madras High Court · (1997) 1 CTC 280 : (1997) 2 LW 287 : (1997) 2 MLJ 474
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
High Courts20 Jan 1997
Union of India (UOI) and Others Vs Zarin Taj Begum and Others
Madras High Court · (1997) 2 LW 845 : (1998) 1 MLJ 237
Land Acquisition Act, 1894 — Section 16
High Courts20 Jan 1997
Athianna Gounder and Another Vs Kumaraswamy (now deceased) and R. Natarajan and Others
Madras High Court · (1997) 1 MLJ 657
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115, 47
High Courts20 Jan 1997
Commissioner of Income Tax Vs Kandaswamy Cottage Industries
Madras High Court · (1999) 152 CTR 87
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts18 Jan 1997
R. Perianna Asari and another Vs Jayakumar
Madras High Court · (1997) 01 MAD CK 0137
Evidence Act, 1872 — Section 116
High Courts18 Jan 1997
State by Public Prosecutor Vs Palani
Madras High Court · (1997) 2 LW(Cri) 782
Prevention of Food Adulteration Act, 1954 — Section 16(l)(a)(l), 2(la), 7(1)
High Courts18 Jan 1997Allowed
R. Mohammed Hanif Vs Abdul Wahab and Others
Madras High Court · (1997) 3 CTC 469
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
High Courts18 Jan 1997
Inspector, Employees' State Insurance Corpn. Vs Veerappan A.L. and others
Madras High Court · (1997) 2 ALT(Cri) 374 : (1997) 1 CTC 676
Employees State Insurance Act, 1948 — Section 100, 2(17), 40, 40(1), 85Factories Act, 1948 — Section 100, 100(2), 2, 40
High Courts18 Jan 1997Allowed
Rathakrishnan Vs A. Chelladurai
Madras High Court · (1997) 1 CTC 244 : (1997) 1 LW 355
Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8), 23Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 — Rule 25
High Courts17 Jan 1997
COMMISSIONER OF INCOME TAX Vs SRINIVAS and CO. and Others
Madras High Court · (1999) 155 CTR 234
High Courts17 Jan 1997
Commissioner of Income Tax Vs Srinivas and Co. and Others
Madras High Court · (2000) 241 ITR 719
Income Tax Act, 1961 — Section 143(3), 161(1), 182(3), 246(1)
High Courts17 Jan 1997
Palanisamy Vs State by Inspector of Police, Tiruchirappalli Fort Police Station (Crime No. 1394/86)
Madras High Court · (1997) 1 LW(Cri) 313