High Courts09 Dec 1996
The Official Receiver, Coimbatore Vs Krishnaveni Ammal @ Lakshmi Ammal and 6 others
Madras High Court · (1996) 12 MAD CK 0087
Provincial Insolvency Act, 1920 — Section 28(2), 53
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 4 of 64
High Courts09 Dec 1996
Thiru Arooran Sugars Limited and others Vs State of Tamil Nadu and others
Madras High Court · (1996) 12 MAD CK 0054
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 16(2), 2
High Courts09 Dec 1996
N.M. Somasundaram Vs The Director General of Police, Office of the Director General of Police, Government Estate, Madras and Others
Madras High Court · (1997) 1 MLJ 486
Tamil Nadu Government Fundamental Rules — Rule 56
High Courts09 Dec 1996
D.B. Madan and Company Vs Government of India
Madras High Court · (1997) 91 ELT 282
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 116
High Courts09 Dec 1996
N.M. Somasundaram Vs The Director-General of Police and Others
Madras High Court · (1997) 1 MLJ 486
High Courts08 Dec 1996
S. Srimathi and Others Vs The Union of India (UOI) and Others
Madras High Court · (1997) 1 LW(Cri) 67 : (1997) 1 MLJ 440
Constitution of India, 1950 — Article 129, 21, 215, 23Consumer Protection Act, 1986 — Section 3Penal Code, 1860 (IPC) — Section 193
High Courts06 Dec 1996
Ipour, J. Balraj Vs Veenus Chit Fund and Finance Corporation and others
Madras High Court · (1996) 12 MAD CK 0086
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 9 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts06 Dec 1996
Manipal Housing Finance Syndicate Ltd. and others Vs Manipal Stock and Share Brokers Ltd. and others
Madras High Court · (1999) 98 CompCas 432
Companies Act, 1956 — Section 22
High Courts06 Dec 1996
Chinna Marudachalam and Another Vs Chinnaiya Gounder alias Renganna Gounder
Madras High Court · (1997) 1 MLJ 565
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts06 Dec 1996Dismissed
Chinna Marudachalam and Another Vs Chinnaiya Gounder @ Renganna Gounder
Madras High Court · (1997) 1 CTC 584 : (1997) 1 LW 465 : (1997) 1 MLJ 565
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, 115, 151, 152Constitution of India, 1950 — Article 226
High Courts05 Dec 1996
Ellammal Vs Balaram Naidu and Amudha
Madras High Court · (1996) 12 MAD CK 0081
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 9 Rule 13, 100, 105, 109Income Tax Act, 1961 — Section 30, 31, 32, 66(1), 66(1)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts05 Dec 1996Allowed
Chinnazhagi and Another Vs Chellappan
Madras High Court · (1997) 1 DMC 425
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Dec 1996
Kushan Ceramics Vs Tamil Nadu Industrial Investment Corporation and Another
Madras High Court · (1997) 1 LW 247 : (1997) 1 MLJ 485
State Financial Corporations Act, 1951 — Section 29
High Courts05 Dec 1996Dismissed
The New India Assurance Company Ltd. Vs C. Padma and Another
Madras High Court · (1997) 1 CTC 761 : (1997) 1 LW 243
Limitation Act, 1963 — Article 137, 4, 5Motor Vehicles Act, 1988 — Section 166(3)
High Courts05 Dec 1996Dismissed
T.S.M. Chelliah and Another Vs Rev. Dr. Gnanavasakam and Another
Madras High Court · (1997) 1 CTC 724
Specific Relief Act, 1963 — Section 36
High Courts05 Dec 1996Dismissed
Anganeeswaran Vs Michcel Raj and another
Madras High Court · (1996) 12 MAD CK 0011
High Courts04 Dec 1996
The Transport Commissioner Vs Jasmin Roadways
Madras High Court · (1997) 1 MLJ 540
Motor Vehicles Act, 1988 — Section 88(4)
High Courts04 Dec 1996
K.S. Antony, Secretary Punitha Oyappar Meenavar Munetra Sangam Vs 1. Punitha Rayappar Meenavar Munnetra Sangam, The Revenue Divisional Officer, Cheran-madevi, Tirunelveli Dt., The Tahsildar, Radhapuram, Tirunelveli District., Deputy Superintendent of Police, Valliyoor, Tirunelveli Dt., Assistant Director of Fisheries, Tuticorin. and Stalin Punitha Rayappar Meenavar Munnetra Sangam Vs K.S. Antony, Secretary Punitha Oyappar Meenavar Munetra Sangam
Madras High Court · (1997) 1 LW(Cri) 174
High Courts04 Dec 1996
C. Murugesan Vs State of Tamil Nadu and Others
Madras High Court · (1997) 1 MLJ 398
High Courts03 Dec 1996
Mrs. Thamayanthi Devi Ampikaipakan Vs Mr. A. Tharmalingam, represented by Power Agent Subhadra Menon, Mrs. Subhadra Menon, M/s. C.S. Hariharan, C.H. Subramaniam and Premier Investments
Madras High Court · (1996) 12 MAD CK 0084
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151