High Courts27 Sept 1996Dismissed
United India Insurance Company Limited Vs V. Nachimuthu and Others
Madras High Court · (1998) ACJ 684 : (1997) 1 CTC 396 : (1997) 1 LW 426 : (1997) 2 MLJ 336
Motor Vehicles Act, 1988 — Section 149(2)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 15 of 64
High Courts26 Sept 1996
Asstt. Commissioner of Customs, Tuticorin Vs Neo Intex Mills Ltd.
Madras High Court · (1997) 57 ECC 171 : (1997) 91 ELT 274
High Courts26 Sept 1996Dismissed
P.K. Venkatraman Vs Alamclu Ammal
Madras High Court · (1996) 09 MAD CK 0089
High Courts26 Sept 1996
Metal Powder Co. Ltd. Vs Commr. of C. Ex. (Appeals), Tiruchirapalli
Madras High Court · (1997) 57 ECC 209 : (1997) 89 ELT 475
Central Excises and Salt Act, 1944 — Section 11(1), 35A(4), 35A(5), 35F, 37C
High Courts26 Sept 1996
D. Venkatasan Vs The State
Madras High Court · (1997) CriLJ 1287
Penal Code, 1860 (IPC) — Section 337Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
High Courts25 Sept 1996
A. Jothi Mahesan Secretary Devangar Kalvi Kazhagam, Chinnalapatti, Dindigul District Vs The Government of Tamil Nadu and The Secretary, Devangar Educational Association (Dissolved) Chinnalapad, Dindigul District
Madras High Court · (1996) 09 MAD CK 0105
Societies Registration Act, 1860 — Section 16(3), 4, 9
High Courts25 Sept 1996
S. Sivasankaran Pillai Vs Arulmighu Thiagarajar Devasthanam and Another
Madras High Court · (1997) 1 MLJ 87
High Courts24 Sept 1996
K. Palanisamy and Another Vs The Sub-Inspector of Police Vellithiruppur Police Station and 5 Others
Madras High Court · (1997) 1 LW(Cri) 210
High Courts24 Sept 1996
N. Sasikala Vs The Enforcement Officer, Enforcement Directorate, Shastri Bhavan, Madras-600 006
Madras High Court · (1997) 1 LW(Cri) 17
High Courts24 Sept 1996
Muthusamy Gounder and Others Vs Arulmigu Varadaraja Perumal Temple and Another
Madras High Court · (1997) 2 MLJ 340
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 30
High Courts24 Sept 1996Allowed
A.M.K. Jambulinga Mudaliar Vs Viswanathan and Others
Madras High Court · (1997) 1 CTC 604 : (1997) 2 LW 209 : (1997) 1 MLJ 186
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts24 Sept 1996
Commissioner of Income Tax Vs P.R. Devaraj
Madras High Court · (1998) 232 ITR 249
Income Tax Act, 1961 — Section 139, 139(1), 139(3), 139(4), 72(1)
High Courts24 Sept 1996Dismissed
Muthusamy Gounder and Others Vs Arulmigu Varadaraja Perumal Temple and Others
Madras High Court · (1997) 1 CTC 410 : (1997) 1 LW 430 : (1997) 2 MLJ 340
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 44
High Courts24 Sept 1996
Commissioner of Income Tax Vs V.S.T. Service Station Pvt. Ltd.
Madras High Court · (1999) 152 CTR 300
Income Tax Act, 1961 — Section 256(2), 40A(7), 40A(7)(b)(3), 40A(7)(b)(ii), 40A(7)(b)(ii)(3)
High Courts23 Sept 1996
Commissioner of Income Tax Vs A.U. Chandrasekharan and Others
Madras High Court · (1997) 1 CTC 597 : (1998) 229 ITR 406
Finance (Amendment) Act, 1972 — Section 2Income Tax Act, 1961 — Section 139(2), 2(24), 3, 56(2)
High Courts23 Sept 1996
COMMISSIONER OF INCOME TAX Vs K. P. V. SHAIK MOHAMMED ROWTHER and CO. (P) LTD.
Madras High Court · (1998) 145 CTR 396
Income Tax Act, 1961 — Section 256(2)
High Courts23 Sept 1996
Commissioner of Income Tax Vs K.P.V. Shaik Mohammed Rowther and Co. (P) Ltd.
Madras High Court · (1998) 232 ITR 176
Income Tax Act, 1961 — Section 212(3), 256(2), 273, 28
High Courts23 Sept 1996
COMMISSIONER OF INCOME TAX Vs A. U. CHANDRASEKHARAN and Others
Madras High Court · (1997) 141 CTR 177
Income Tax Act, 1922 — Section 9(3)Income Tax Act, 1961 — Section 256(2)
High Courts23 Sept 1996
A.V.M. Theatre and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1997) 1 MLJ 116
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(6)